High Courts01 Nov 1911
Natesa Pillay Vs Munusawmy Naicken and Others
Madras High Court · 13 Ind. Cas. 313(1)
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 6 of 22
High Courts31 Oct 1911
B. Venkayya and Another Vs K. Sateyya and Another
Madras High Court · (1914) ILR (Mad) 281
High Courts31 Oct 1911
The Public Prosecutor Vs Chirreddi Munayya
Madras High Court · (1911) 21 MLJ 1071
Penal Code, 1860 (IPC) — Section 302
High Courts30 Oct 1911
Venkadam Narayana Iyer and Another Vs Siva Subramania Iyer and Another
Madras High Court · 13 Ind. Cas. 985 : (1912) 22 MLJ 49
High Courts25 Oct 1911
A.R.R.M.S.V. Sevugan Chetty Vs Krishna Aiyangar and Another
Madras High Court · (1913) ILR (Mad) 378 : 13 Ind. Cas. 268 : (1912) 22 MLJ 139
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Oct 1911
Muniya Konan Vs Perumal Konan and Others
Madras High Court · (1913) 24 MLJ 352
High Courts24 Oct 1911
In Re: N. Jaladu and Another
Madras High Court · AIR 1914 Mad 49 : (1913) ILR (Mad) 453
High Courts23 Oct 1911
The Sessions Judge of Tanjore Vs Thiagaraja Thevan
Madras High Court · 15 Ind. Cas. 313
High Courts20 Oct 1911
Munia Konan Vs Perumal Konan and Others
Madras High Court · (1914) ILR (Mad) 390
High Courts20 Oct 1911
V. Vaidinadier Vs G. Krishnasami Iyer, Vaithianathier and Venkatramaiyer
Madras High Court · (1913) 24 MLJ 515
High Courts20 Oct 1911
T.N. Muthuveerappa Chetti alias T.N. Batcha Chetty and Another Vs T.R. Ponnusawmy Chetty
Madras High Court · (1912) 22 MLJ 68
High Courts20 Oct 1911
Sivagurunatha Chettiar and Another Vs Ramasami Aiyangar
Madras High Court · (1913) 25 MLJ 630
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts20 Oct 1911
V. Vydinadier Vs G. Krishnaswami Iyer, Venkataramaiyer and Venkataramaiyar
Madras High Court · (1913) ILR (Mad) 375
High Courts20 Oct 1911
T.N. Muthuveerappa Chetti alias T.N. Batcha Chetti and Another Vs T.R. Ponnuswami Chetty
Madras High Court · 13 Ind. Cas. 16
High Courts19 Oct 1911
Mani alias Nagappan, minor by next friend Palayam Subbarayar Vs Subbarayar
Madras High Court · (1913) ILR (Mad) 145 : 19 Ind. Cas. 668 : (1913) 24 MLJ 484
High Courts19 Oct 1911
Batchu Raju Abbayi alias Bapiraju and Others Vs Sri Raja Rao Venkata Kumara Mahipati and Others
Madras High Court · (1911) 21 MLJ 1031
High Courts18 Oct 1911
H.H.M. Jijamba Bai Sahib by her authorised Agent K. Ramachandra Rao Vs Sagniram Jathai Row Sahib and Others
Madras High Court · (1912) 22 MLJ 45
High Courts16 Oct 1911
Subba Naidu alias Subbarayulu Naidu Vs Ethirajammal and Others
Madras High Court · (1912) 22 MLJ 14
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts13 Oct 1911
Sayam Ramamoorthi Dhora and Others Vs The Secretary of State for India in Council
Madras High Court · (1913) ILR (Mad) 141 : 19 Ind. Cas. 656 : (1913) 24 MLJ 469
High Courts12 Oct 1911
C. Hanumanlu Pantulu Vs The Secretary of State for India in Council
Madras High Court · (1913) ILR (Mad) 373