High Courts21 Nov 1911
Pugalia Vettorammal and Another Vs Vettor Goundan, minor by his next Friend and mother Poochammal and Another
Madras High Court · 13 Ind. Cas. 475 : (1912) 22 MLJ 321
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 4 of 22
High Courts20 Nov 1911
Ramasami Reddi Vs Lakshmiambal Ammal and Another
Madras High Court · 13 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 4
High Courts17 Nov 1911
Yimani Sitarama Sastrulu Vs Gora Ramudu and Others
Madras High Court · 13 Ind. Cas. 190
High Courts17 Nov 1911
Peediangadi Cheriyapurayil Cheeria Imbichi Beebi and Others Vs Puthiyangadi Cheriyapurayil Syed Ali and Others and Puthiyangadi Cheriyapurayil Syed Ali Hamida alias Kohyanbi Koya Tangal
Madras High Court · 13 Ind. Cas. 791
High Courts16 Nov 1911
Subiha Pillay and Others Vs Velappa Naicken and Another
Madras High Court · 13 Ind. Cas. 176
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts16 Nov 1911
Nataraja Iyer Vs The South Indian Bank of Tinnevelly and Another
Madras High Court · (1914) ILR (Mad) 51
High Courts16 Nov 1911
T. Venkatagiri Aiyar and Others Vs P. Sadagopachariar
Madras High Court · (1912) 22 MLJ 129
High Courts16 Nov 1911
Polima Achanna (died) and Others Vs Maddipati Venkataramanna
Madras High Court · (1912) 22 MLJ 127
High Courts16 Nov 1911
Nataraja Iyer Vs The South India Bank, thro' their Agent Subbiah Iyer and Another
Madras High Court · 13 Ind. Cas. 91 : (1912) 22 MLJ 105
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 54
High Courts16 Nov 1911
Subbiah Pillai and Others Vs Vellappa Naicker and Others
Madras High Court · (1912) 22 MLJ 124
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Trusts Act, 1882 — Section 91
High Courts16 Nov 1911
Nataraja Iyer Vs The South India Bank and Another
Madras High Court · 13 Ind. Cas. 91
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts16 Nov 1911
Polina Achanna and Others Vs Madipati Venkataramana
Madras High Court · 13 Ind. Cas. 175
Madras Rent Recovery Act, 1865 — Section 10, 70
High Courts15 Nov 1911
Perincheri Kovummal Packrichi Vs Perincheri Kovummal Keenhacha
Madras High Court · 13 Ind. Cas. 236
High Courts15 Nov 1911
Cheriyonni alias Aninhat Moothavar styled Payyoramala Kothe Raman Vs Nhera Poyile Parkum Minjer Packer and Another
Madras High Court · 13 Ind. Cas. 174
High Courts15 Nov 1911
Kuppusami Iyengar and Another Vs Subbaraya Rowtha Minda Nainar and Another
Madras High Court · 13 Ind. Cas. 324 : (1912) 22 MLJ 161
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts15 Nov 1911
Perracheri Karummal Packrichi Vs Perracheri Karummal Kumbacha
Madras High Court · (1912) 22 MLJ 122
High Courts15 Nov 1911
Cherriyoni alias Avinhat Moothavar Styled Bayyornala Kothe Raman Vs Nhera Poyilil Parkum Minger Pocker and Another
Madras High Court · (1912) 22 MLJ 47
High Courts14 Nov 1911
Malappurath Paramadhathil Narayana Nambi and Others Vs Channazhi Krishnan Mossad and Others
Madras High Court · 13 Ind. Cas. 234
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts13 Nov 1911
Lakshminarain Apuram Subramanya Pattar Krishnier Vs Emperor
Madras High Court · 13 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 409, 477A