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Madras High Court judgments, 1911

422 judgments · page 3 of 22

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High Courts28 Nov 1911

Adusupalli Venkata Row Vs Marikruthu Ammal and Another

Madras High Court · 13 Ind. Cas. 313

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High Courts28 Nov 1911

Adusupatti Venkata Rao Executor to the Estate of the Deceased Ramanu Jaammal Vs Swami Pillai and Others

Madras High Court · 13 Ind. Cas. 795

Succession Act, 1925 — Section 106, 107, 91
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High Courts28 Nov 1911

Adisupalli Venkata Row, Executor to the Estate of the deceased Ramanujammal Vs Marikuruthu Ammal and Another

Madras High Court · (1912) 22 MLJ 169

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High Courts28 Nov 1911

Tej Mai Sowcar Vs Jagapilla Papayamma and Others

Madras High Court · 13 Ind. Cas. 788 : (1912) 22 MLJ 225

Civil Procedure Code, 1908 (CPC) — Section 99
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High Courts28 Nov 1911

Variangattil Paksseri Raman Menon, Karnavan of the Tarwad Vs Sankara Subba Pattar's son Chandra Sekharan Patter and Others

Madras High Court · 13 Ind. Cas. 203

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High Courts28 Nov 1911

Adusupatti Venkata Rao, Executor to the estate of the deceased Ramanuja Ammal Vs Sawmi Pillai and Others

Madras High Court · (1912) 22 MLJ 228

Succession Act, 1925 — Section 107, 91
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High Courts28 Nov 1911

Subbaraya Iyer and Others Vs Ramsawmi Pillai

Madras High Court · 13 Ind. Cas. 204

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 47
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High Courts27 Nov 1911

Ismail Ghami Ammal Vs Katima Rowther and Others

Madras High Court · 13 Ind. Cas. 215

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts27 Nov 1911

Ismail Ghami Ammal Vs Katinna Rowther and Others

Madras High Court · (1912) 22 MLJ 154

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts24 Nov 1911

Jayanti Kistappa Vs Jayanti Chinnapiya

Madras High Court · 13 Ind. Cas. 188

Civil Procedure Code, 1908 (CPC) — Order 24 Rule 4(2)
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High Courts24 Nov 1911

Maddaniah Vs Bhimappa and Another

Madras High Court · 13 Ind. Cas. 469

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High Courts24 Nov 1911

Ambalam Pakkiya Udayan Vs Right Reverend J.M. Barthe S.J.D.D. and Others

Madras High Court · (1913) ILR (Mad) 418 : 13 Ind. Cas. 599 : (1913) 24 MLJ 630

Evidence Act, 1872 — Section 57
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High Courts24 Nov 1911

Gunniah Vencatachalapathy Aiyar Vs Perumal Iyer and Others

Madras High Court · 13 Ind. Cas. 133

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts23 Nov 1911

In Re: Arulanantham Pillai

Madras High Court · 13 Ind. Cas. 221

Criminal Procedure Code, 1898 (CrPC) — Section 250
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High Courts23 Nov 1911

N. Pounusawmy Naidu and Others Vs Emperor

Madras High Court · 13 Ind. Cas. 110

Criminal Procedure Code, 1898 (CrPC) — Section 349(2)
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High Courts23 Nov 1911

In Re: N. Ponnusamy Nadan and Fifteen Ors.

Madras High Court · (1913) ILR (Mad) 470

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High Courts23 Nov 1911

In Re: Arulanandham Pillai

Madras High Court · (1912) 22 MLJ 138

Criminal Procedure Code, 1898 (CrPC) — Section 250
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High Courts22 Nov 1911

Mullaseri Gopala Menon Vs Krisheki Kovilaknath Manavikraman alias Anujan Raja Avergal

Madras High Court · 13 Ind. Cas. 179

Civil Procedure Code, 1908 (CPC) — Section 14
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High Courts22 Nov 1911

Mullaseri Gapala Menon Vs Krishekai Kovilakath Manavikraman alias Anujan Rajah Avergal

Madras High Court · 13 Ind. Cas. 179 : (1912) 22 MLJ 146

Civil Procedure Code, 1908 (CPC) — Section 14
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High Courts21 Nov 1911

Pugalia Vettorammal and Another Vs Vettor Goundan by his next friend and mother Poochammal and Another

Madras High Court · 13 Ind. Cas. 475

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