High Courts04 Dec 1911
Emperor Vs Arumukhama Pillai
Madras High Court · 13 Ind. Cas. 780
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 2 of 22
High Courts01 Dec 1911
Nallasawmi Pillai and Others Vs Ramasawmi Pillay and Another
Madras High Court · 13 Ind. Cas. 450
High Courts30 Nov 1911
Koipalli Ramiah Vs Sajja Subbiah and Others
Madras High Court · 13 Ind. Cas. 315
Contract Act, 1872 — Section 45
High Courts30 Nov 1911
Malla Veeranna and Another Vs Malla Chelamayya and Others
Madras High Court · 13 Ind. Cas. 467
High Courts30 Nov 1911
Sunkara Ramiah and Others Vs Sunkara Subbammah
Madras High Court · 13 Ind. Cas. 489
Specific Relief Act, 1877 — Section 42
High Courts30 Nov 1911
Tadikonda Venkayya and Others Vs Kodali Venkatasubbamma
Madras High Court · 13 Ind. Cas. 486
High Courts30 Nov 1911
Kosuri Rajagopala Raju and Others Vs Datla Radhayya and Others
Madras High Court · 13 Ind. Cas. 205 : (1912) 22 MLJ 159
High Courts30 Nov 1911
In Re: Chockalingam Pillay
Madras High Court · 13 Ind. Cas. 819
Penal Code, 1860 (IPC) — Section 425(c)
High Courts30 Nov 1911
Kosuri Rajagopal Raja and Others Vs Dalta Radhayya and Others
Madras High Court · 13 Ind. Cas. 205
High Courts29 Nov 1911
The Assistant Sessions Judge of North Arcot Vs Ramammal and Others
Madras High Court · 13 Ind. Cas. 275
Criminal Procedure Code, 1898 (CrPC) — Section 177, 195(C)Penal Code, 1860 (IPC) — Section 468
High Courts29 Nov 1911
The Assistant Sessions Judge Vs Ramammal and Others
Madras High Court · (1913) ILR (Mad) 387
High Courts29 Nov 1911
Mutyala Papayya Vs Kosuri Muramullu
Madras High Court · (1912) 22 MLJ 156
Madras Hereditary Village Offices Act, 1895 — Section 3
High Courts29 Nov 1911
The Assistant Sessions Judge of North Arcot Vs Ramaniammal and Others
Madras High Court · (1912) 22 MLJ 141
Penal Code, 1860 (IPC) — Section 109, 471
High Courts29 Nov 1911
Subbaraya Iyer and Others Vs Ramasawmy Pillai
Madras High Court · (1912) 22 MLJ 166
Civil Procedure Code, 1882 — Section 257A
High Courts29 Nov 1911
Mutyala Papayya Vs Kosuri Muramallu
Madras High Court · 13 Ind. Cas. 322
Madras Hereditary Village Offices Act, 1895 — Section 3
High Courts29 Nov 1911
Parry and Co. by their Agent C.H. Cardozo Vs Vadivelu Pillay
Madras High Court · 13 Ind. Cas. 160
High Courts28 Nov 1911
Chidrie Kristappa Vs Siddamsetti Yamanappa
Madras High Court · 13 Ind. Cas. 159
High Courts28 Nov 1911
Ambalam Pakkiya Udayan Vs Right Reverend J.M. Bathe, S.J., D.D. and Others
Madras High Court · 13 Ind. Cas. 599
Civil Procedure Code, 1908 (CPC) — Section 30Evidence Act, 1872 — Section 57
High Courts28 Nov 1911
Tej Mal Sowcar Vs Jagappilla Papayamma and Others
Madras High Court · 13 Ind. Cas. 788
Civil Procedure Code, 1908 (CPC) — Section 107, 99
High Courts28 Nov 1911
Ramaswami Ayengar Vs Raja Muthuswami Aiyer and Another
Madras High Court · 13 Ind. Cas. 799