High Courts25 Aug 1911
M. Venkata Raghavalu Chetty Vs A.N. Sabapathy Chetti and Another
Madras High Court · (1911) 21 MLJ 1013
Negotiable Instruments Act, 1881 (NI) — Section 118
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 10 of 22
High Courts24 Aug 1911
P. Ankinedu and Another Vs P. Subbiah and Others
Madras High Court · (1913) ILR (Mad) 744 : (1912) ILR (Mad) 744
High Courts24 Aug 1911
Pamulapati Authivedu and Another Vs Samulapati Subbiah and Others
Madras High Court · (1911) 21 MLJ 1010
High Courts22 Aug 1911
V. Andiappa Chetty Vs P. Devarajulu Naidu's son by his Next Friend Alasinga Naidu and Another
Madras High Court · (1913) ILR (Mad) 68
High Courts22 Aug 1911
V. Andiappa Chetty Vs P. Devarajulu Naidu deceased, by his son and legal representative Alagasinga Naidu and Another
Madras High Court · (1911) 21 MLJ 1024
Limitation Act, 1963 — Section 19Presidency Small Cause Courts Act, 1882 — Section 69
High Courts22 Aug 1911
Mira Mohidin Rowthen and Another Vs Nallaperumal Pillai and Another
Madras High Court · (1913) ILR (Mad) 131 : (1911) 21 MLJ 1000
Limitation Act, 1963 — Section 14
High Courts22 Aug 1911
Pitty Thayagaraya Chettiar Vs Sivapada Mudally and Others
Madras High Court · (1911) 21 MLJ 1008
Madras Rent Recovery Act, 1865 — Section 18
High Courts22 Aug 1911
Patibandala Sitaramaiya Vs Patibandala Pichaiya
Madras High Court · 12 Ind. Cas. 269 : (1911) 21 MLJ 1005
High Courts22 Aug 1911
The Secretary of State for India in Council Vs Saminatha Kownden and Another
Madras High Court · (1914) ILR (Mad) 25
High Courts21 Aug 1911
Viruthuroyar Mechi Veerapattam Ugnipariyadaya Vellavattu Tirumala Ragurama Immudi Kanaha Ramaya Alagaraya Gounder Vs Ramanuja Naidu and Seven Ors.
Madras High Court · (1914) ILR (Mad) 22
High Courts21 Aug 1911
Kanaka Ramaya Alagaraya Goundar Vs Minakshi Naidu and Others
Madras High Court · (1913) 24 MLJ 652
High Courts18 Aug 1911
E. Karunakaran Nair Vs M. Krishna Menon and Another
Madras High Court · (1913) ILR (Mad) 66
High Courts18 Aug 1911
B. Perraju Garu Vs B. Subbarayudu and Others
Madras High Court · (1913) ILR (Mad) 126
High Courts18 Aug 1911
Natuwath Pappu alias Valia Achan Vs Kolli Vallappil Kalathile Vittil Karnavan Ravunui Nair and Another
Madras High Court · (1912) 22 MLJ 151
High Courts17 Aug 1911
M. Seshachellam Chetty Vs Traffic Manager His Highness The Nizam's Guaranteed State Railway Company Limited
Madras High Court · (1913) ILR (Mad) 65
High Courts16 Aug 1911
Malaiyya Pillai Vs Thirumalai Perumal Pillai and Others
Madras High Court · (1913) ILR (Mad) 62 : (1911) 21 MLJ 1022
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts15 Aug 1911
Marigowda and Another Vs Srinivasa Rangachar
Madras High Court · (1912) ILR (Mad) 594
High Courts15 Aug 1911
Raja V.K.M. Surya Row Bahadur Vs The Secretary of State for India in Council
Madras High Court · (1913) ILR (Mad) 57
High Courts15 Aug 1911
Narasaya Hegade Vs Vitlaprabhu and Others
Madras High Court · (1911) 21 MLJ 1020
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Aug 1911
Sevatha Muthu Asari alias Savari Muthu Asari Vs Reverend J.N.K. Musquita
Madras High Court · (1913) 24 MLJ 642
Civil Procedure Code, 1908 (CPC) — Section 98