High Courts10 Dec 1959
Dalmia Cement Company, Ltd. Vs Industrial Tribunal and Others
Madras High Court · (1960) 1 LLJ 628
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 2 of 20
High Courts10 Dec 1959
Management of Thambi Motor Service, Salem Vs Presiding Officer, Labour Court, Coimbatore and Another
Madras High Court · AIR 1960 Mad 540 : (1960) 1 FLR 60 : (1960) 2 LLJ 563 : (1960) 73 LW 426 : (1960) 2 MLJ 503
General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 25
High Courts09 Dec 1959
McKenzies Ltd., Madras Vs The Presiding Officer, Labour Court, Madras and Another
Madras High Court · AIR 1960 Mad 446 : (1960) 1 FLR 459 : (1960) 1 LLJ 334 : (1960) 73 LW 271
Industrial Disputes Act, 1947 — Section 25(F)
High Courts09 Dec 1959
LN. SM. Ramasamy Chettiar and Another Vs Adaikkammai alias Paripoornam
Madras High Court · AIR 1960 Mad 341
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 239
High Courts09 Dec 1959
Railway Employees Co-operative Bank, Ltd. P.T. Madras Vs The Presiding Officer, Labour Court, Madras and Another
Madras High Court · AIR 1960 Mad 345 : (1960) 1 FLR 164 : (1960) 2 LLJ 215 : (1960) 73 LW 278
Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20Industrial Disputes Act, 1947 — Section 33Tamil Nadu Shops and Establishments Act, 1947 — Section 31
High Courts07 Dec 1959Allowed
United Bleachers Ltd. Vs The State of Madras
Madras High Court · (1960) ILR (Mad) 679 : (1960) 73 LW 323 : (1960) 2 MLJ 70 : (1960) 11 STC 278
High Courts07 Dec 1959Dismissed
M.S. Chidambara Nadar Sons and Co. Vs State of Madras
Madras High Court · (1960) 11 STC 321
High Courts05 Dec 1959
M.KN.N. Kannappa Chettiar Vs S.P.P. Srinivasan Chettiar and Another
Madras High Court · AIR 1960 Mad 499 : (1960) ILR (Mad) 737 : (1960) 73 LW 310 : (1960) 2 MLJ 93
Criminal Procedure Code, 1898 (CrPC) — Section 144, 151, 47, 73
High Courts05 Dec 1959
T. Krishnaswami Iyengar Vs Rengaraju and another
Madras High Court · (1959) 12 MAD CK 0002
High Courts04 Dec 1959
Palaniathal Vs R. Udayappan and Others
Madras High Court · (1960) 73 LW 333 : (1960) 1 MLJ 478
Madras Hereditary Village Offices Act, 1895 — Section 10, 10(2)
High Courts04 Dec 1959Dismissed
The State of Madras Vs Haji Shakoor Mohammed Essa
Madras High Court · (1960) ILR (Mad) 646 : (1960) 73 LW 186 : (1960) 2 MLJ 143 : (1960) 11 STC 213
High Courts04 Dec 1959
Duraiswamy Udayar Vs Venkatachala Reddiar and Another
Madras High Court · AIR 1960 Mad 385
High Courts04 Dec 1959
Kandaswami Moopan Vs Angammal
Madras High Court · AIR 1960 Mad 348 : (1960) CriLJ 1098
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts04 Dec 1959
V. NARAYANASWAMI IYER Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1960) 40 ITR 599
Income Tax Act, 1961 — Section 33A(2)
High Courts03 Dec 1959
G. Kandaswami Naicker Vs G. Raju Naicker and Others
Madras High Court · (1960) ILR (Mad) 639 : (1960) 73 LW 163 : (1960) 1 MLJ 481
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts03 Dec 1959Dismissed
B. Ahmed Maracair Vs Muthuvalliappa Chettiar
Madras High Court · AIR 1961 Mad 28
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 108, 108(1), 111
High Courts03 Dec 1959
P. Nagarathinam and Brothers Vs The State of Madras
Madras High Court · (1960) 73 LW 506 : (1960) 2 MLJ 487 : (1960) 11 STC 342
High Courts03 Dec 1959
T. Venugopal Vs The Triplicane Urban Co-operative Society Ltd.
Madras High Court · (1960) 2 MLJ 136
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts01 Dec 1959
Periaswami Pillai and Others Vs Dhanalakshmi Ammal and Others
Madras High Court · AIR 1960 Mad 391
High Courts01 Dec 1959
Balasubramania Thevar alias Subramania Thevar and Others Vs Nallamuthu Moopanar and Others
Madras High Court · (1960) ILR (Mad) 549 : (1960) 73 LW 267 : (1960) 2 MLJ 116
Income Tax Act, 1961 — Section 18A(9)(b)