High Courts19 Nov 1959Dismissed
Arun (1953) (Private) Ltd. Vs State of Madras
Madras High Court · AIR 1961 Mad 216 : (1960) 11 STC 723
Sales of Goods Act, 1930 — Section 2(14), 20, 21, 22, 23
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 4 of 20
High Courts18 Nov 1959
V. Dakshinamurthi Mudaliar and Another Vs General and Credit Corporation (India) Ltd.
Madras High Court · AIR 1960 Mad 328
Transfer of Property Act, 1882 — Section 3
High Courts18 Nov 1959
Sorabji Hormusha Joshi and Co. Vs V.M. Ismail and Another
Madras High Court · AIR 1960 Mad 520
Sales of Goods Act, 1930 — Section 13(1), 15, 16, 16(2), 41
High Courts18 Nov 1959
Rajagopal Oil Mills, Shevapet and Others Vs Louis Dreyfus and Co. Ltd., G.T., Madras and Others
Madras High Court · AIR 1960 Mad 388
Evidence Act, 1872 — Section 115Partnership Act, 1932 — Section 5
High Courts18 Nov 1959
Soundararajan and Co. Ltd. Vs K.P.A.T. Annamalai Nadar
Madras High Court · AIR 1960 Mad 480
High Courts17 Nov 1959
N.R. Narayanaswami Naidu Vs Renuka Devi Ammal and Others
Madras High Court · AIR 1960 Mad 298 : (1960) ILR (Mad) 512 : (1960) 73 LW 128 : (1960) 2 MLJ 318
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 97Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12, 7, 9
High Courts17 Nov 1959
V. Venkataraman Vs The Controller of Estate Duty
Madras High Court · (1960) ILR (Mad) 687 : (1960) 73 LW 236 : (1960) 1 MLJ 385
Estate Duty Act, 1953 — Section 5(2)
High Courts17 Nov 1959
Southern Transports, Periakulam Vs Kodaikanal Motor Union (Private) Ltd., Madurai and Others
Madras High Court · AIR 1960 Mad 365 : (1960) ILR (Mad) 642
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 44, 44(3)
High Courts17 Nov 1959Dismissed
T.A. Mahomed Usman Vs State of Madras and Another
Madras High Court · AIR 1961 Mad 129 : (1960) ILR (Mad) 697 : (1960) 2 MLJ 290
Citizenship Act, 1955 — Section 10, 18, 9, 9(1), 9(2)Constitution of India, 1950 — Article 11, 14, 19(1), 19(5), 226Foreigners Act, 1946 — Section 2, 3
High Courts17 Nov 1959
V. Venkataraman Vs Controller of Estate Duty, Madras
Madras High Court · AIR 1960 Mad 305 : (1960) 38 ITR 1
Estate Duty Act, 1953 — Section 2(12
High Courts16 Nov 1959
S. Sankaranarayana Ayyar (died) and Others Vs Lakshmi Ammal and Others
Madras High Court · (1960) 73 LW 171 : (1960) 1 MLJ 215
Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts16 Nov 1959
S. Sankaranarayana Iyer and Others Vs Lakshmi Ammal and Others
Madras High Court · AIR 1960 Mad 294
Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts16 Nov 1959
Mir Mohamad Ali, Bus Owner, Vellore Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1960 Mad 476 : (1960) 73 LW 153
Income Tax Act, 1961 — Section 10(2), 10(5), 18, 66(1)
High Courts16 Nov 1959
State of Madras and Another Vs B.G.P. Lorry Service and Another
Madras High Court · AIR 1960 Mad 336 : (1960) ILR (Mad) 508 : (1960) 1 LLJ 342 : (1960) 73 LW 169
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 31(2)Revenue Recovery Act, 1890 — Section 8(1)
High Courts13 Nov 1959
Ramakrishnan and Others Vs Kandaswami Pillai (Died) and Others
Madras High Court · AIR 1960 Mad 392
High Courts13 Nov 1959
R. Palaniappa Mudaliar Vs M.M. Mariappa Mudaliar
Madras High Court · AIR 1960 Mad 343 : (1960) 73 LW 230
Civil Procedure Code, 1908 (CPC) — Section 38, 39
High Courts11 Nov 1959
P.R.M. Abdul Huq Vs Katpadi Industries Ltd. and Another
Madras High Court · AIR 1960 Mad 482 : (1960) 73 LW 106
Companies Act, 1913 — Section 283, 284, 303, 32
High Courts11 Nov 1959
In Re: Southern Automative Corporation (Private) Limited
Madras High Court · AIR 1960 Mad 223 : (1960) ILR (Mad) 386 : (1960) 1 MLJ 230
Companies Act, 1956 — Section 391, 394
High Courts11 Nov 1959
Alamelu Achi Vs Meenakshi Achi and Others
Madras High Court · AIR 1960 Mad 536
Law of Property Act, 1925 — Section 172, 173Transfer of Property Act, 1882 — Section 53
High Courts11 Nov 1959
In Re: Southean Automotive Corporation Private, Ltd.
Madras High Court · AIR 1960 Mad 223 : (1960) ILR (Mad) 386 : (1960) 1 MLJ 230
Companies Act, 1956 — Section 391, 394