High Courts27 Oct 1959
N. Vellayan Vs The District Forest Officer and Another
Madras High Court · (1960) ILR (Mad) 500 : (1960) 73 LW 191 : (1960) 1 MLJ 434
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 6 of 20
High Courts27 Oct 1959
In Re: Nanjappan
Madras High Court · (1960) 73 LW 281 : (1960) 1 MLJ 275
Tamil Nadu Forest Act, 1882 — Section 26
High Courts26 Oct 1959
K.N. Lakshmiah alias N. Lakshmiah Chettiar Vs Hajee S. Abdul Azeez, Proprietor, Abdul Azeez and Co., by Agent, T. Mohamed Yusuf Marakayar
Madras High Court · (1960) 73 LW 265 : (1960) 2 MLJ 137
Sales of Goods Act, 1930 — Section 41(1)
High Courts26 Oct 1959
Commissioner of Income Tax, Madras Vs Sri Rama Vilas Service (Private) Ltd., Madras
Madras High Court · AIR 1960 Mad 224 : (1960) ILR (Mad) 355 : (1960) 38 ITR 25 : (1960) 73 LW 773
Income Tax Act, 1961 — Section 10(2), 10(5), 66(1)
High Courts24 Oct 1959
The State of Madras, by Collector Vs K.M.S. Muhammad Ismail Rowther and Others
Madras High Court · (1960) 73 LW 258 : (1960) 2 MLJ 148
Madras Estates Land Act, 1908 — Section 3(2), 3(2)(d)
High Courts24 Oct 1959
Ammalu Ammal Vs N. Samalam Iyer and Others
Madras High Court · (1960) 2 MLJ 158
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19A
High Courts24 Oct 1959
Somasundarathu Odayar Vs Kalyanasundarathu Odayar (died) and Others
Madras High Court · (1960) 73 LW 273 : (1960) 1 MLJ 225
Contract Act, 1872 — Section 60
High Courts24 Oct 1959
Logambal Achi Vs Muthia Pillai and Others
Madras High Court · (1960) ILR (Mad) 479 : (1960) 73 LW 297 : (1960) 1 MLJ 326
High Courts23 Oct 1959Dismissed
R. Ponnuswami Gramani Vs The Collector of Chingleput District and Others
Madras High Court · (1960) 2 MLJ 169 : (1960) 11 STC 80
Partnership Act, 1932 — Section 47
High Courts23 Oct 1959
S. Chattanatha Karayalar Vs The Income Tax Officer and Another
Madras High Court · (1960) 1 MLJ 439
Finance Act, 1950 — Section 13Travancore Income Tax Act, 1121 — Section 47
High Courts23 Oct 1959Dismissed
In Re: Thangaswami
Madras High Court · AIR 1963 Mad 476 : (1963) CriLJ 651
Evidence Act, 1872 — Section 114, 166, 3Penal Code, 1860 (IPC) — Section 299, 300, 302
High Courts23 Oct 1959
S. Chattanatha Karayalar Vs Income Tax Officer, Nagarcoil and Another
Madras High Court · AIR 1960 Mad 320 : (1960) 38 ITR 325
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Constitution of India, 1950 — Article 226Finance Act, 1950 — Section 13
High Courts21 Oct 1959
R. Renganayaki Ammal Vs The Commissioner of Income tax, Madras
Madras High Court · AIR 1960 Mad 327 : (1960) 38 ITR 20
Income Tax Act, 1961 — Section 66(2)
High Courts19 Oct 1959
P. Abdul Khadar Vs The Commissioner of Income Tax
Madras High Court · (1960) 2 MLJ 161
High Courts19 Oct 1959
Commissioner of Income Tax, Madras Vs Peirce, Leslie and Co. Ltd., Kozhikode
Madras High Court · AIR 1960 Mad 351
Finance Act, 1945 — Section 39, 40, 66(1)
High Courts19 Oct 1959
P. Abdul Khadar Vs Commissioner of Income Tax, Madras
Madras High Court · (1960) 38 ITR 341
Income Tax Act, 1961 — Section 66(2)
High Courts19 Oct 1959
Commissioner of Income Tax/Excess Profits Tax, Business Profits Tax, Madras Vs Peirce Leslie and Co., Ltd.
Madras High Court · (1960) 38 ITR 428
Finance Act, 1945 — Section 40
High Courts19 Oct 1959Dismissed
Union Leather Company Vs State of Madras
Madras High Court · (1960) 11 STC 318
Constitution of India, 1950 — Article 304
High Courts17 Oct 1959
The Tirukuthalanathaswarni Devasthanam by Executive Officer Vs The Township Committee by Executive Officer, T. Shanmughasundaram
Madras High Court · (1960) ILR (Mad) 341 : (1960) 73 LW 145 : (1960) 2 MLJ 332
Tamil Nadu District Municipalities Act, 1920 — Section 83(a)
High Courts16 Oct 1959
Commissioner of Income Tax, Madras Vs M. CT.M. Chidambaram Chettiar and Others
Madras High Court · (1960) 38 ITR 612
Income Tax Act, 1961 — Section 42, 43, 44D, 44D(1), 44D(3)(a)