Constitution of India, 1950 — Article 191(1), 226, 311Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 17, 20, 21, 41, 41(1)Life Insurance Corporation Act, 1956 — Section 11(1), 49, 49(2)

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High Courts01 Oct 1959

B.V. Nanja Raja and Another Vs Lalitha Ammal and Another

Madras High Court · (1960) ILR (Mad) 397 : (1960) 73 LW 97 : (1960) 1 MLJ 415

Limitation Act, 1963 — Section 25, 4

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High Courts01 Oct 1959

M. Chinniah Servai Vs The State of Madras and Another

Madras High Court · (1960) ILR (Mad) 204 : (1940) 72 LW 782 : (1960) 2 MLJ 191

Madras Buildings (Lease and Rent Control) Act, 1949 — Section 13

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High Courts01 Oct 1959

B. Hariharamuthu Pillai Vs Rani Subbulakshmi Nachiar, Hereditary Trustee of Kattalais of Sri Thirukoshtiappar, etc., Temples and Others

Madras High Court · (1960) ILR (Mad) 315 : (1960) 73 LW 44 : (1960) 1 MLJ 232

Madras Estates Land Act, 1908 — Section 3(2)

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High Courts01 Oct 1959

G. Gopal Chettiar Vs The Commissioner, Hindu Religious and Charitable Endowments (Administration) Department and Others

Madras High Court · (1960) 73 LW 54 : (1960) 2 MLJ 187

Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 29(1)

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High Courts29 Sept 1959

Ramaswami Iyer Vs Thandavam Pillai (died) and Others

Madras High Court · (1960) 1 MLJ 490

Madras Hereditary Village Offices Act, 1895 — Section 13, 21

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High Courts28 Sept 1959

C. Mohan Krishna Naidu Vs The National Bank of India Ltd., Madras

Madras High Court · AIR 1960 Mad 213 : (1960) ILR (Mad) 377 : (1960) 73 LW 39

Public Health Act, 1875 — Section 15Tamil Nadu Shops and Establishments Act, 1947 — Section 10, 11, 13, 14, 15

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High Courts28 Sept 1959

G. Mohana Krishna Naidu Vs The National Bank of India Ltd.

Madras High Court · (1960) 1 MLJ 405

Tamil Nadu Shops and Establishments Act, 1947 — Section 41(1), 45(1)

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High Courts28 Sept 1959Dismissed

The Dhanalakshmi Mills Ltd., Tirupur Vs The State of Madras

Madras High Court · AIR 1961 Mad 87 : (1960) 11 STC 306

Constitution of India, 1950 — Article 286(1), 286(2)Madras General Sales Tax Act, 1939 — Section 5Madras General Sales Tax Turnover and Assessment Rules, 1939 — Rule 4A

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High Courts25 Sept 1959

Santha by next friend D.B. Purushothama Chettiar and Another Vs T.K. Natarajan Pillai and Others

Madras High Court · (1959) 72 LW 804 : (1940) 72 LW 804 : (1960) 1 MLJ 318

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Hindu Succession Act, 1956 — Section 14

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