High Courts17 Sept 1959
Stanes Amalgamated Estates Limited and Another Vs The State of Madras
Madras High Court · (1962) 1 MLJ 276
Madras General Sales Tax Act, 1939 — Section 5(v)
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 9 of 20
High Courts17 Sept 1959Allowed
Stanes Amalgamated Estates Ltd. Vs State of Madras
Madras High Court · (1960) 11 STC 301
High Courts17 Sept 1959
The State of Madras by Special Deputy Collector Vs S. Mohamed Ibrahim and Others
Madras High Court · (1960) ILR (Mad) 369 : (1960) 1 MLJ 323
High Courts17 Sept 1959
Varadarajulu Iyer Vs Arumugha Goundan and Others
Madras High Court · AIR 1960 Mad 203 : (1960) ILR (Mad) 234 : (1960) 73 LW 61
Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 24
High Courts15 Sept 1959Dismissed
Addison and Co. Ltd. Vs The State of Madras
Madras High Court · (1960) 2 MLJ 226 : (1960) 11 STC 345
Constitution of India, 1950 — Article 246, 286
High Courts15 Sept 1959
Vazir Begum Ammal and Another Vs Seth Tholaram
Madras High Court · (1960) 73 LW 19 : (1960) 1 MLJ 142
Evidence Act, 1872 — Section 45, 47, 73
High Courts15 Sept 1959
Volkart Brothers, Madras Vs State of Madras
Madras High Court · AIR 1960 Mad 236 : (1960) 73 LW 282 : (1959) 10 STC 598
Constitution of India, 1950 — Article 286(1), 286(2)
High Courts15 Sept 1959Allowed
Associated Cement Co. Ltd. Madukkarai Cement Works, Madukkarai Vs Labour Inspector (Central), Coimbatore and Another
Madras High Court · AIR 1961 Mad 77 : (1960) 1 LLJ 192 : (1959) 1 MLJ 221
Minimum Wages (Madras) Rules, 1953 — Rule 23Minimum Wages Act, 1948 — Section 13, 2, 20(1)
High Courts15 Sept 1959
The Associated Cement Co., Ltd., Madukkarai Cement Works Vs Labour Inspector (Central) and Another
Madras High Court · (1960) 1 MLJ 221
Minimum Wages Act, 1948 — Section 13, 20, 20(1), 20(2), 20(3)
High Courts14 Sept 1959
Periaswamy Goundar Vs Municipal Council and Another
Madras High Court · (1960) ILR (Mad) 362 : (1960) 73 LW 58 : (1960) 1 MLJ 398
High Courts11 Sept 1959
In Re: The Official Liquidator Ltd.
Madras High Court · (1960) ILR (Mad) 290
Companies Act, 1956 — Section 168, 184, 428, 467
High Courts11 Sept 1959
The State of Madras Vs L.P.L. Periakaruppan Chettiar and Others
Madras High Court · (1960) 73 LW 110 : (1962) 1 MLJ 170
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts11 Sept 1959
Arumugha Goundar Vs Palaniappa Goundar
Madras High Court · (1960) ILR (Mad) 286 : (1959) 72 LW 807 : (1940) 72 LW 807 : (1960) 1 MLJ 171
High Courts11 Sept 1959
Indian Commerce and Industries Co. Ltd. Vs Free Press Journals Limited In Re: The Official Liquidator, Madras High Court, the Official Liquidator of the company abovenamed
Madras High Court · (1960) 73 LW 91 : (1960) 1 MLJ 146
Companies Act, 1956 — Section 467
High Courts11 Sept 1959
A. Rangaswamy Iyengar Vs Pattammal and Another
Madras High Court · AIR 1960 Mad 442 : (1960) 73 LW 202 : (1960) 2 MLJ 18
High Courts11 Sept 1959
Buckingham and Carnatic Co. Ltd., Madras Vs Buckingham and Carnatic Mills Staff Union and Another
Madras High Court · AIR 1960 Mad 106 : (1959) 2 LLJ 781
Industrial Disputes Act, 1947 — Section 10, 10(1), 2, 38Tamil Nadu Industrial Disputes Rules, 1958 — Rule 4
High Courts11 Sept 1959
The Buckingham and Carnatic Company, Ltd. Vs The B. and C. Mills' Staff Union, by Secretary and Another
Madras High Court · (1960) ILR (Mad) 60 : (1940) 72 LW 687 : (1959) 2 MLJ 516
Industrial Disputes Act, 1947 — Section 10(1)(d)
High Courts10 Sept 1959
N. Chellaperumal Chetty Vs N.M. Jayarathnam Chettiar
Madras High Court · (1960) 73 LW 233 : (1960) 1 MLJ 237
Limitation Act, 1963 — Section 20
High Courts09 Sept 1959
Ramaswami Pillai Vs Ramasami Naicker and Others
Madras High Court · AIR 1960 Mad 396
Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 48
High Courts08 Sept 1959
P. Natesa Nattar Vs J.G. Daniel (Died) and Others
Madras High Court · AIR 1960 Mad 312
Limitation Act, 1963 — Article 142