High Courts01 Sept 1959Allowed
In Re: Panruti Industrial Co. (Private) Ltd.
Madras High Court · AIR 1960 Mad 537
Companies Act, 1956 — Section 100, 100, 101, 101(2), 102
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 11 of 20
High Courts28 Aug 1959
Nambikkai Mari Ammal Vs A. Rathna Padayachi
Madras High Court · (1963) 76 LW 241 : (1963) 1 MLJ 337
Madras Estates Land Act, 1908 — Section 3(2)(d), 55
High Courts26 Aug 1959
In Re: S. Krishnamurthy
Madras High Court · AIR 1960 Mad 141 : (1960) CriLJ 363 : (1959) 72 LW 764 : (1940) 72 LW 764 : (1960) 1 MLJ 339
Criminal Procedure Code, 1898 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 161
High Courts26 Aug 1959
Kuppanna Gounder and Others Vs Peruma Gounder and Others
Madras High Court · AIR 1960 Mad 154 : (1960) ILR (Mad) 115
High Courts26 Aug 1959
K.R.S. Narayana Iyengar and Others Vs T.A. Mani and Others
Madras High Court · AIR 1960 Mad 338
Companies Act, 1913 — Section 153(C), 153(C)(1), 153(D)companies Act, 1956 — Section 235, 235, 236, 236, 237
High Courts26 Aug 1959
In Re: Esakki Thevar and Others
Madras High Court · (1960) ILR (Mad) 83 : (1959) 72 LW 623 : (1959) 2 MLJ 463
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 326
High Courts21 Aug 1959
V. Janakamma Vs V.G. Rangaraj
Madras High Court · (1960) 73 LW 313 : (1960) 1 MLJ 362
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7A(4)
High Courts21 Aug 1959
R. Ganapathy Goundar Vs The State of Madras, Salem and Another
Madras High Court · AIR 1960 Mad 194 : (1960) ILR (Mad) 264
High Courts21 Aug 1959
Syed Murtasa Ali Khan Vs Stressed Concrete Constructions Private Ltd.
Madras High Court · AIR 1960 Mad 254 : (1961) 31 CompCas 84
High Courts21 Aug 1959
R. Ganapathy Goundar Vs The State of Madras and Others
Madras High Court · (1940) 72 LW 786 : (1960) 1 MLJ 322
High Courts20 Aug 1959
Muniammal and Another Vs Pagadala Guruvayya Naidu and Others
Madras High Court · AIR 1960 Mad 195 : (1960) 73 LW 309
High Courts20 Aug 1959
In Re: Adimoola Mudaliar
Madras High Court · AIR 1960 Mad 186 : (1960) CriLJ 492 : (1960) 1 MLJ 84
High Courts20 Aug 1959
Chinnappa Naicker Vs A.P.C. Umapathy Nayagar
Madras High Court · (1960) ILR (Mad) 194 : (1959) 72 LW 621 : (1959) 2 MLJ 466
High Courts20 Aug 1959
In Re: Nijam Mohideen and Others
Madras High Court · AIR 1960 Mad 76 : (1960) CriLJ 250 : (1959) 72 LW 619
High Courts20 Aug 1959
In Re: Nijam Mohideen alias Rajan Mohamed and Others
Madras High Court · (1960) ILR (Mad) 81 : (1959) 2 MLJ 541
Constitution of India, 1950 — Article 132, 134(1), 134(1)(c)
High Courts19 Aug 1959
V. Krishna Iyer Vs Health Officer, Pudukottai Municipality
Madras High Court · (1960) 1 MLJ 86
High Courts19 Aug 1959
In Re: Periaswamy Gounder
Madras High Court · (1960) 73 LW 307 : (1960) 2 MLJ 448
Madras Prohibition Act, 1937 — Section 4(1)(j)
High Courts19 Aug 1959
Employees' State Insurance Corporation Vs M. Haji Md. Ismail Sahib, Proprietor, Haji Md. Ismail Sahib Tannery and Others
Madras High Court · (1960) ILR (Mad) 1 : (1940) 72 LW 697 : (1959) 2 MLJ 521
Contract Act, 1872 — Section 49Criminal Procedure Code, 1898 (CrPC) — Section 182Employees State Insurance Act, 1948 — Section 39
High Courts19 Aug 1959
Salem-Shevapet Sri Venkateswara Bank, Ltd. Vs Krishnan (K.K.) and Another
Madras High Court · (1959) 2 LLJ 797 : (1960) 2 MLJ 165
High Courts19 Aug 1959
Nallathangal Vs Nainan Ambalam
Madras High Court · AIR 1960 Mad 179 : (1960) CriLJ 490 : (1960) 73 LW 308