High Courts08 Sept 1959
P. Natesa Nattar Vs J.G. Daniel (died) and Others
Madras High Court · (1960) 73 LW 141 : (1960) 1 MLJ 488
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 10 of 20
High Courts08 Sept 1959
S.A.M. Mahamed Ibrahim and Another Vs The Estates Abolition Tribunal
Madras High Court · (1960) ILR (Mad) 282 : (1960) 73 LW 766 : (1960) 73 LW 220 : (1960) 1 MLJ 347
Penal Code, 1860 (IPC) — Section 15, 67
High Courts08 Sept 1959
V.R.M.S. Bus Service Vs Labour Court and Others
Madras High Court · (1961) 2 LLJ 507
Industrial Disputes Act, 1947 — Section 2
High Courts07 Sept 1959
Shankerlal Vs Collector of Central Excise, Madras and Another
Madras High Court · AIR 1960 Mad 225 : (1960) CriLJ 625 : (1960) ILR (Mad) 267 : (1960) 73 LW 24
Constitution of India, 1950 — Article 20(1), 20(2), 20(3)Evidence Act, 1872 — Section 1, 119, 132Foreign Exchange Regulation Act, 1973 — Section 23
High Courts07 Sept 1959
B. Ananthayya Vs B. Subba Rao
Madras High Court · (1960) ILR (Mad) 87 : (1960) 73 LW 165 : (1960) 1 MLJ 164
Transfer of Property Act, 1882 — Section 6(f)
High Courts05 Sept 1959
In Re: Ramachandran
Madras High Court · (1960) CriLJ 616 : (1960) ILR (Mad) 224 : (1940) 72 LW 799
High Courts05 Sept 1959
Janakiammal (deceased) by L.R. Ramaswami Gounder (died) by widow Rajammal Vs A.T. Krishnaswami Mudaliar and Others
Madras High Court · (1960) 73 LW 22 : (1960) 1 MLJ 148
Civil Procedure Code, 1908 (CPC) — Section 145, 151
High Courts05 Sept 1959
Kuppammal Vs Rangaswami Chettiar
Madras High Court · AIR 1960 Mad 287 : (1960) ILR (Mad) 94 : (1960) 73 LW 218
Guardians and Wards Act, 1890 — Section 24, 43Hindu Marriage Act, 1955 — Section 5
High Courts05 Sept 1959
Janakiammal (deceased by L.R. Ramaswami Goundar (died) by widow Rajammal Vs A.T. Krishnaswami Mudaliar and Others
Madras High Court · AIR 1960 Mad 324
High Courts04 Sept 1959
Thalai Vadivu Anandar Vs Venugopala Chettiar
Madras High Court · (1960) 1 MLJ 356
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 7
High Courts04 Sept 1959
The State of Madras Vs Kamakshia Pillai and Others
Madras High Court · (1940) 72 LW 770 : (1960) 1 MLJ 276
Tamil Nadu Land Encroachment Act, 1905 — Section 2(1)
High Courts03 Sept 1959Dismissed
P.A.S. Press, Madras Vs Presiding Officer, Labour Court, Madras and Another
Madras High Court · AIR 1961 Mad 194 : (1961) 2 FLR 548 : (1960) 1 LLJ 792
Industrial Disputes Act, 1947 — Section 2
High Courts02 Sept 1959
Three Lotus Beedi Factory Vs Labour Court and Others
Madras High Court · (1961) 2 LLJ 504
High Courts02 Sept 1959
Panchapakesa Iyer Vs Subramania Moopan and Others
Madras High Court · (1960) 1 MLJ 349
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts01 Sept 1959
Sandanasami Pillai Vs C. Ponnuswami and Others
Madras High Court · (1960) 1 MLJ 87
Industrial Disputes Act, 1947 — Section 25E, 25F, 33, 33A, 33C
High Courts01 Sept 1959
Sandanasami Pillai Vs Ponnuswami (C.) and Others
Madras High Court · (1959) 2 LLJ 791
Industrial Disputes Act, 1947 — Section 25F, 25P, 33, 33A, 33C
High Courts01 Sept 1959Dismissed
Sri Jey Cherish and Co. Ltd. Vs The State of Madras
Madras High Court · (1960) 73 LW 508 : (1960) 2 MLJ 147 : (1960) 11 STC 353
High Courts01 Sept 1959
Standard Vacuum Oil Co., Madras Vs The Commissioner of Labour, Madras and Another
Madras High Court · AIR 1960 Mad 288 : (1959) 2 LLJ 771
Factories Act, 1948 — Section 3, 95Payment of Wages Act, 1936 — Section 10, 11, 12, 13, 14Tamil Nadu Shops and Establishments Act, 1947 — Section 10, 11, 13, 14, 15
High Courts01 Sept 1959
Gotimayum Birahari Sarma Vs Thingnam Ibomcha Singh and Another
Madras High Court · (1959) 09 MAD CK 0028
Constitution of India, 1950 — Article 13, 25
High Courts01 Sept 1959
Gopala Menon and Another Vs Srinivasa Varadachariar and Others
Madras High Court · AIR 1960 Mad 359 : (1960) ILR (Mad) 660 : (1960) 73 LW 253 : (1960) 2 MLJ 81
Usurious Loans (Madras Amendment) Act, 1937 — Section 3