High Courts30 Jul 1959
The Council of the Institute of Chartered Accountants of India, Referring Authority Vs V. Rajaram of V. Rajaram and Co.
Madras High Court · (1960) ILR (Mad) 55
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 13 of 20
High Courts30 Jul 1959
The Council of the Institute of Chartered Accountants of India, Referring Authority Vs V. Rajaram of V. Rajaram and Co., Chartered Accountants, Madras
Madras High Court · AIR 1960 Mad 122 : (1960) 30 CompCas 67 : (1960) CriLJ 356
Chartered Accountants Act, 1949 — Section 21(2)
High Courts30 Jul 1959
S.T. Pankajammal Vs S. Sambandamurthi Mudaliar and Others
Madras High Court · (1960) ILR (Mad) 71 : (1959) 72 LW 643 : (1959) 2 MLJ 443
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts29 Jul 1959
Meenakshi Achi Vs N.M. Manikkam Chettiar and Others
Madras High Court · AIR 1960 Mad 99 : (1959) ILR (Mad) 1046 : (1959) 72 LW 651
Transfer of Property Act, 1882 — Section 38
High Courts29 Jul 1959
In Re: Kamaraj Goundar and Others
Madras High Court · AIR 1960 Mad 125 : (1960) CriLJ 358 : (1959) ILR (Mad) 1032 : (1960) 1 MLJ 12
High Courts29 Jul 1959Allowed
In Re: Sri Natesar Spinning and Weaving Mills Private Ltd. Erode
Madras High Court · AIR 1960 Mad 257
Companies Act, 1956 — Section 17, 17(1), 17(1)(a), 17(2), 17(3)
High Courts29 Jul 1959Allowed
In Re: Sri Natesar Spinning and Weaving Mills Private Limited, Erode
Madras High Court · AIR 1960 Mad 257
Companies Act, 1956 — Section 17, 17(1), 17(1)(a), 17(2), 17(3)
High Courts28 Jul 1959
The Collector of Tiruchirapalli Vs Velan Chettiar and Others
Madras High Court · (1960) 1 MLJ 364
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Jul 1959
P. Orr and Sons (Private), Ltd. Vs Labour Court and Another
Madras High Court · (1960) 1 LLJ 337 : (1940) 72 LW 747
Industrial Disputes Act, 1947 — Section 31, 33, 33A
High Courts27 Jul 1959
Public Prosecutor Vs Semalai Pannadi and Another
Madras High Court · AIR 1960 Mad 240 : (1960) CriLJ 834
Criminal Procedure Code, 1898 (CrPC) — Section 439(1)Penal Code, 1860 (IPC) — Section 300, 302, 304, 335, 425
High Courts25 Jul 1959
In Re: G. Vasantha Pai
Madras High Court · AIR 1960 Mad 73 : (1959) ILR (Mad) 958 : (1959) 72 LW 585 : (1960) 1 MLJ 21
High Courts24 Jul 1959
Assistant Settlement Officer, Pudukottai Vs K. Karunagiri Muthiah Naicker
Madras High Court · AIR 1960 Mad 177 : (1960) 73 LW 16
High Courts24 Jul 1959
In Re: The Cauvery Spinning and Weaving Mills Ltd.
Madras High Court · AIR 1960 Mad 79 : (1959) 72 LW 650 : (1960) 1 MLJ 272
Companies Act, 1956 — Section 2(14)Madras City Civil Courts Act, 1892 — Section 3(2)
High Courts22 Jul 1959Dismissed
C. Gurusamy Konar Vs The State of Madras
Madras High Court · (1959) 10 STC 553
High Courts21 Jul 1959
Express Newspapers (Private), Ltd. Vs Industrial Tribunal and Others
Madras High Court · (1959) 2 LLJ 793
High Courts21 Jul 1959
T.I. Muhammad Zumoon Sahib Vs Fathimunnisa alias Bibijan and Others
Madras High Court · (1960) ILR (Mad) 51 : (1959) 72 LW 620 : (1960) 1 MLJ 270
Trade Marks Act, 1940 — Section 35(1)
High Courts21 Jul 1959
T.I. Muhammad Zumoon Sahib Vs Fathimunnissa alias Bibijan and Others
Madras High Court · AIR 1960 Mad 80
Trade Marks Act, 1940 — Section 21, 35, 35(1)
High Courts21 Jul 1959
The Management of Express Newspapers (Private) Limited, Proprietor of Dinamani Press Vs The Industrial Tribunal and Others
Madras High Court · (1960) 1 MLJ 96
High Courts17 Jul 1959
Syed Abdullah Sahib Vs Syed Rahmatulla Sahib alias Baji Sahib and Others
Madras High Court · AIR 1960 Mad 274 : (1960) 73 LW 284
Registration Act, 1908 — Section 17(1), 49Transfer of Property Act, 1882 — Section 17
High Courts15 Jul 1959
Mariamman Handloom Factory and Others Vs State of Madras and Others
Madras High Court · AIR 1960 Mad 82 : (1961) 2 FLR 6 : (1960) ILR (Mad) 46 : (1959) 72 LW 640
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 15, 2