High Courts10 Nov 1959
Public Prosecutor Vs Sampath Kumar
Madras High Court · AIR 1960 Mad 256 : (1960) CriLJ 922 : (1960) ILR (Mad) 486
Criminal Procedure Code, 1898 (CrPC) — Section 249
COURT ARCHIVE
Madras High Court judgments, 1959
397 judgments · page 5 of 20
High Courts09 Nov 1959
S.V.R. Natarajan Chettiar and Others Vs The State of Madras, by Collector of Ramanathapuram
Madras High Court · (1960) ILR (Mad) 449 : (1960) 73 LW 113 : (1960) 2 MLJ 150
Constitution of India, 1950 — Article 226
High Courts09 Nov 1959
Kothanda Naidu and Others Vs M. Kuppayya Naidu and Another
Madras High Court · (1960) 73 LW 222 : (1960) 1 MLJ 329
High Courts09 Nov 1959
The Union of India Vs Jayaram Damodhar Timiri
Madras High Court · AIR 1960 Mad 325 : (1960) ILR (Mad) 392 : (1960) 2 LLJ 212 : (1960) 73 LW 95
Penal Code, 1860 (IPC) — Section 420, 447, 467, 468, 471
High Courts07 Nov 1959
Thanga Mayil Ammal Vs Pappa alias Fathima Bibi and Another
Madras High Court · AIR 1960 Mad 318 : (1960) ILR (Mad) 481 : (1960) 73 LW 85
Mussalman Wakf Validating Act, 1913 — Section 3
High Courts06 Nov 1959
Venkataswami Naidu Vs Nachimuthu Goundan and Others
Madras High Court · (1960) ILR (Mad) 294 : (1960) 1 MLJ 173
High Courts06 Nov 1959
In Re: Anthony alias Bakthavatsalu
Madras High Court · AIR 1960 Mad 308 : (1960) CriLJ 927
High Courts06 Nov 1959
N.S. Vasudeva Iyer Vs Ramakrishna Iyer and Others
Madras High Court · (1960) 1 MLJ 168
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts06 Nov 1959
Pilla Venkatamma and Others Vs R.M. Chidambaram Chettiar and Others
Madras High Court · AIR 1960 Mad 403
Limitation Act, 1963 — Section 20, 6, 9
High Courts05 Nov 1959
G. Radhakrishna Chettiar and Others Vs The Commissioner, Hindu Religious and Charitable Endowments
Madras High Court · (1960) 1 MLJ 494
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 6(13), 6(14)
High Courts05 Nov 1959Allowed
M. KN. N. Kannappa Chetthir Vs S. P. P. Srinivasan Chettiar and Another
Madras High Court · (1959) 11 MAD CK 0037
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47, 73
High Courts05 Nov 1959
All India General Insurance Co. Ltd. and Another Vs S.P. Maheswari
Madras High Court · AIR 1960 Mad 484
Contract Act, 1872 — Section 31Insurance Act, 1938 — Section 45Life Insurance Corporation Act, 1956 — Section 48
High Courts05 Nov 1959
B. Varadarajulu Chettiar Vs The State of Madras
Madras High Court · AIR 1960 Mad 393 : (1960) 73 LW 260
Constitution of India, 1950 — Article 226, 311(2), 320(3)
High Courts04 Nov 1959
Gulam Ahmed Mustafa Saheb Vs K.T.A. Basheer Ahmed Dawood and Others
Madras High Court · AIR 1960 Mad 399 : (1960) 2 MLJ 570
Transfer of Property Act, 1882 — Section 41
High Courts04 Nov 1959
Thimmi Ammal Vs M.V. Venkatarama Chetty
Madras High Court · AIR 1960 Mad 347 : (1960) 2 MLJ 135
Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts03 Nov 1959
S.P.K. Kader Mohideen of Pettai Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1960 Mad 302 : (1960) ILR (Mad) 440 : (1960) 38 ITR 647
Income Tax Act, 1961 — Section 16(3), 44
High Courts03 Nov 1959
S.P.K.K. Kader Mohideen of Pettai Vs The Commissioner of Income Tax
Madras High Court · (1960) 1 MLJ 152
Income Tax Act, 1961 — Section 16(3), 44D
High Courts29 Oct 1959
The State of Madras Vs A. Chockalingam Chettiar
Madras High Court · (1960) ILR (Mad) 814 : (1960) 73 LW 134 : (1962) 1 MLJ 231
Madras Estates Land Act, 1908 — Section 3(2)
High Courts29 Oct 1959
Vadivelu Mudaliar Vs The State of Madras by Collector of Madras
Madras High Court · (1960) 73 LW 262 : (1960) 2 MLJ 140
Madras Estates Land Act, 1908 — Section 20A
High Courts29 Oct 1959
M. Paul Verghese and Co., Ltd. Vs G.A. Dhanaliwala
Madras High Court · (1960) ILR (Mad) 433 : (1960) 73 LW 124 : (1960) 1 MLJ 288
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 6(1)(b)