High Courts18 Nov 1903
Parangodan Nair Vs Perumtoduka Illot Chata and Others
Madras High Court · (1903) 11 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Section 43
COURT ARCHIVE
Madras High Court judgments, 1903
163 judgments · page 2 of 9
High Courts17 Nov 1903
Kangay Gurukkal and Others Vs Kalimuthu Annavi
Madras High Court · (1904) ILR (Mad) 526 : (1904) 14 MLJ 61
Transfer of Property Act, 1882 — Section 98
High Courts17 Nov 1903
Ramaswami Gounden Vs King Emperor
Madras High Court · (1904) ILR (Mad) 271 : (1904) 14 MLJ 226
Evidence Act, 1872 — Section 133
High Courts16 Nov 1903
Chinnipakam Rajagopalachari (deceased) and Another Vs Lakshmidoss
Madras High Court · (1904) ILR (Mad) 241 : (1904) 14 MLJ 67
High Courts16 Nov 1903
Sivagami Achi Vs Subramania Aiyar
Madras High Court · (1904) ILR (Mad) 259 : (1904) 14 MLJ 57
High Courts13 Nov 1903Dismissed
Kocherlakota Venkatakristna Row Vs Vadrevu Venkappa and Another
Madras High Court · (1903) 11 MAD CK 0019
High Courts11 Nov 1903
Palaniappa Chetti Vs Annamalai Chetti and Others
Madras High Court · (1904) ILR (Mad) 223 : (1904) 14 MLJ 74
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts10 Nov 1903
Ramachandra Aiyar Vs Subramania Chettiar and Another
Madras High Court · (1904) 14 MLJ 393
High Courts09 Nov 1903
Chinnathambi Sahib alias Saiyid Gulam Muhiuddin Sahib and Others Vs Muhammad Ghouse Sahib and Others
Madras High Court · (1905) 15 MLJ 221
High Courts09 Nov 1903Allowed
Chinnasamy Ayyar Vs Rathnasabapathy Pillay and Another
Madras High Court · (1903) 11 MAD CK 0007
High Courts06 Nov 1903
Dorasamy Pillai alias Karupa Pillai by his mother and next friend Kalimuthammal Vs Thungasami Pillai alias Kurunatha Pillai and Others
Madras High Court · (1904) ILR (Mad) 377 : (1904) 14 MLJ 159
High Courts04 Nov 1903Dismissed
Parasurama Ayyar and Another Vs Seshier and Others
Madras High Court · (1903) 11 MAD CK 0013
High Courts03 Nov 1903
Tholasiram and Another Vs Duraji and Others
Madras High Court · (1905) 15 MLJ 375
Contract Act, 1872 — Section 108
High Courts03 Nov 1903
Subba Pillai Vs Ramasamy Aiyar
Madras High Court · (1904) ILR (Mad) 512 : (1904) 14 MLJ 274
Contract Act, 1872 — Section 217
High Courts30 Oct 1903Dismissed
Pathammal Vs Syed Kalai Ravuthar
Madras High Court · (1903) 10 MAD CK 0018
Evidence Act, 1872 — Section 92, 99
High Courts28 Oct 1903Allowed
Mutha Venkatachelapati Vs Pyanda Venkatachelapati
Madras High Court · (1903) 10 MAD CK 0012
Evidence Act, 1872 — Section 92
High Courts27 Oct 1903
Venkayya and Another Vs The Secretary of State for India in Council
Madras High Court · (1904) 14 MLJ 173
Limitation Act, 1908 — Article 18
High Courts27 Oct 1903Allowed
Mantharavadi Venkayya and Another Vs The Secretary of State for India in Council
Madras High Court · (1903) 10 MAD CK 0015
Land Acquisition Act, 1894 — Section 17
High Courts23 Oct 1903Allowed
Multan Chand Kanyalal Vs Bank of Madras
Madras High Court · (1903) 10 MAD CK 0014