High Courts14 Sept 1903
Chinnammal Vs Mahomed Madarsa Ravuther
Madras High Court · (1904) ILR (Mad) 480 : (1904) 14 MLJ 343
Suits Valuation Act, 1887 — Section 9
COURT ARCHIVE
Madras High Court judgments, 1903
163 judgments · page 4 of 9
High Courts14 Sept 1903
K. Thiruvengidachariar Vs Ranganatha Aiyangar and Others
Madras High Court · (1903) 13 MLJ 500
High Courts14 Sept 1903
Achutan Nair and Another Vs Kunjunni Nair and Another
Madras High Court · (1903) 13 MLJ 499
High Courts11 Sept 1903
Muthuvaien represented by his Agent, Venkataramier Vs Periasami Iyen and Others
Madras High Court · (1903) 13 MLJ 497
High Courts09 Sept 1903
Govindasami Solinga Thevan Vs Gopalasami Sivaji Mohithei and Another
Madras High Court · (1904) 14 MLJ 281
Civil Procedure Code, 1908 (CPC) — Section 13(2)
High Courts08 Sept 1903
Naganada Davay and Others Vs Bappu Chettiar
Madras High Court · (1904) ILR (Mad) 424 : (1904) 14 MLJ 69
Contract Act, 1872 — Section 178
High Courts08 Sept 1903
The Clan Line Steamers (Limited) Vs The Balces
Madras High Court · (1903) 09 MAD CK 0002
High Courts04 Sept 1903
Ramasami Chetti and Others Vs Alagirisami Chetti and Others
Madras High Court · (1904) 14 MLJ 14
High Courts04 Sept 1903
Oodayanasamy Tevar and Another Vs Alagappa Chetty and Another
Madras High Court · (1904) 14 MLJ 342
High Courts28 Aug 1903
Chidambara Mudaliar Vs Koothaperumal, minor, by his guardian Renganatha Konan
Madras High Court · (1904) ILR (Mad) 326 : (1904) 14 MLJ 181
High Courts28 Aug 1903
Tottempudi Venkataratnam Vs Tottempudi Seshamma and Others
Madras High Court · (1903) 08 MAD CK 0004
High Courts28 Aug 1903Dismissed
Manakat Velamma and Others Vs Ibrahim Lebbe and Others
Madras High Court · (1903) 08 MAD CK 0002
High Courts25 Aug 1903
Mohideen Abdul Kadir and Others Vs Emperor
Madras High Court · (1903) 08 MAD CK 0019
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts20 Aug 1903
Parthasarathy Appa Row Vs Rangiah Appa Row and Another
Madras High Court · (1903) 13 MLJ 501
High Courts20 Aug 1903
Mulji Dhanji Seit and Another Vs The Southern Mahratta Railway Company, Limited and The Madras Railway Company
Madras High Court · (1904) 14 MLJ 396
Railways Act, 1890 — Section 76
High Courts20 Aug 1903Dismissed
Rajah Parthasaradhi Appa Row Vs Rajah Rengiah Appa Row and Another
Madras High Court · (1903) 08 MAD CK 0007
High Courts18 Aug 1903Allowed
Govindarazulu Nakasimham Vs Devarabhotla Venkatanarasayya and Others
Madras High Court · (1903) 08 MAD CK 0005