High Courts18 Aug 1903
Rajah of Venkatagiri Vs Musani Chenchi Reddi
Madras High Court · (1904) 14 MLJ 102
COURT ARCHIVE
Madras High Court judgments, 1903
163 judgments · page 5 of 9
High Courts14 Aug 1903
Sree Sankarachari Swamiar Vs Varada Pillai
Madras High Court · (1903) 08 MAD CK 0018
High Courts14 Aug 1903
Sankarachariar of Kumbakonam by his Agent, A. Pattabhiramier Vs Murugesa Mudaliar
Madras High Court · (1903) 13 MLJ 438
High Courts14 Aug 1903
Sankarachariar of Kumbakonam by his Agent, Pattabhirama Aiyar Vs Varada Pillai
Madras High Court · (1903) 13 MLJ 429
High Courts14 Aug 1903
Veeranna Pillai and Another Vs Muthukumaru Asari and Others
Madras High Court · (1904) ILR (Mad) 102 : (1903) 13 MLJ 439
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts12 Aug 1903Dismissed
Ramanathan Chetty Vs Murugappa Chetty
Madras High Court · (1903) 13 MLJ 341
Limitation Act, 1963 — Section 28
High Courts12 Aug 1903
Ramanathan Chetti Vs Murugappa Chetti
Madras High Court · (1903) 13 MLJ 341
Limitation Act, 1963 — Section 28
High Courts06 Aug 1903
Dorasami Pillai alias Akantachia Pillai and Others Vs Muthusami Mooppan and Others
Madras High Court · (1904) ILR (Mad) 94 : (1903) 13 MLJ 479
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts04 Aug 1903
Narayanaswami Reddiyar Vs The Madras Railway Company (Limited)
Madras High Court · (1903) 13 MLJ 488
Contract Act, 1872 — Section 73
High Courts31 Jul 1903
Krishnamurthi Aiyar Vs Narayanasawmy Aiyar
Madras High Court · (1904) 14 MLJ 295
High Courts27 Jul 1903
Bangaru Asari Vs Emperor
Madras High Court · (1903) 07 MAD CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 199, 238Penal Code, 1860 (IPC) — Section 366, 498
High Courts27 Jul 1903
Sankararamier and Another Vs Subramania Aiyar and Others
Madras High Court · (1903) 13 MLJ 425
High Courts24 Jul 1903
Kadegan alias Swami Chetti Vs Periya Munusami and Others
Madras High Court · (1903) 13 MLJ 477
High Courts22 Jul 1903Dismissed
Rottala Runganatham Chetty and Another Vs Pulicat Ramasami Chetti
Madras High Court · (1903) 07 MAD CK 0011
High Courts15 Jul 1903
Ramaswami Aiyar and Another Vs Vythinatha Aiyar and Others
Madras High Court · (1903) ILR (Mad) 760 : (1903) 13 MLJ 448
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts15 Jul 1903
Sesha Aiyar and Another Vs Nagarathna Lala, minor by his next, Bhavani Bai Ammal
Madras High Court · (1904) ILR (Mad) 121 : (1903) 13 MLJ 362
High Courts14 Jul 1903
Achuta Bhatta Vs Manjunathayya and Another
Madras High Court · (1903) ILR (Mad) 654 : (1903) 13 MLJ 358
High Courts13 Jul 1903
Vengan Poosari and Another Vs Chinnu alias Patchamuthu
Madras High Court · (1904) 14 MLJ 290
High Courts13 Jul 1903
Kelu Nedungadi and Another Vs Krishnan Nair and Others
Madras High Court · (1903) ILR (Mad) 727 : (1903) 13 MLJ 374