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Madras High Court judgments, 1903

163 judgments · page 7 of 9

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High Courts20 Mar 1903Dismissed

Mallappa Reddi and Another Vs Emperor

Madras High Court · (1903) 03 MAD CK 0022

Criminal Procedure Code, 1898 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 211
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High Courts20 Mar 1903

Narasimham Vs Madhavarayudu and Another

Madras High Court · (1903) 13 MLJ 323

Transfer of Property Act, 1882 — Section 6
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High Courts20 Mar 1903

Gopalasami Chetti Vs Arunachelam Chetti and Another

Madras High Court · (1903) 03 MAD CK 0005

Evidence Act, 1872 — Section 112
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High Courts19 Mar 1903

Kothandarama Routh and Another Vs Murugesa Mudali and Another

Madras High Court · (1904) ILR (Mad) 7 : (1903) 13 MLJ 372

Insolvency Act, 1848 — Section 7
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High Courts19 Mar 1903Dismissed

Vedachala Gramani and Others Vs Boomiappa Mudaliar

Madras High Court · (1903) 03 MAD CK 0013

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High Courts18 Mar 1903

Kandiyil Cheriya Chandu Vs The Zamorin of Calicut and Others

Madras High Court · (1906) ILR (Mad) 515

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High Courts13 Mar 1903

Suryanarayana and Others Vs Venkatarama alias Kannepally Ramavadhaunlu and Another

Madras High Court · (1903) ILR (Mad) 681 : (1903) 13 MLJ 318

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High Courts12 Mar 1903

McDowell and Company Limited Vs Ragava Chetty and Others

Madras High Court · (1903) 03 MAD CK 0021

Stamp Act, 1899 — Article 57(b), 26
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High Courts11 Mar 1903

The Public Prosecutor Vs Thavaslandi Thevan

Madras High Court · 4 Ind. Cas. 1039

Criminal Procedure Code, 1898 (CrPC) — Section 45(c)Penal Code, 1860 (IPC) — Section 182(a)
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High Courts10 Mar 1903

The Darmakarta of Sri Bhaktavatsala Swami Temple Vs T. Luchimi Doss

Madras High Court · (1903) ILR (Mad) 589 : (1903) 13 MLJ 325

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High Courts06 Mar 1903

Suryaprakasa Row Vs The Secretary of State for India in Council

Madras High Court · (1903) 13 MLJ 380

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High Courts06 Mar 1903

Pundi Doraisami Tever Vs Lakshmanan Chetty and Another

Madras High Court · (1904) 14 MLJ 285

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High Courts05 Mar 1903Allowed

Raman Nair Vs Vasudevan Namboodripad and Another

Madras High Court · (1903) 03 MAD CK 0020

Transfer of Property Act, 1882 — Section 98
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High Courts05 Mar 1903

Appayya Bhattar Vs Vengu Bhatta and Others

Madras High Court · (1905) 15 MLJ 211

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High Courts04 Mar 1903Dismissed

Kunhimbi Umma and Another Vs Kandy Moithin and Others

Madras High Court · (1903) 03 MAD CK 0001

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High Courts03 Mar 1903

Acting Sessions Judge Vs Kalagara Bapiah

Madras High Court · (1904) ILR (Mad) 54 : 7 Ind. Cas. 752

Criminal Procedure Code, 1898 (CrPC) — Section 195(4), 197, 215
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High Courts03 Mar 1903

Doraswami Pillai Vs The King Emperor

Madras High Court · (1904) ILR (Mad) 52 : (1903) 13 MLJ 285

Penal Code, 1860 (IPC) — Section 353
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High Courts02 Mar 1903Dismissed

Rajah Chelikani Venkata Gopala Rayanim Garu Vs Narayanasami Reddi

Madras High Court · (1903) 03 MAD CK 0017

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High Courts02 Mar 1903

Butchiraju and Another Vs Ramalingamurty and Others

Madras High Court · (1904) 14 MLJ 337

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High Courts27 Feb 1903Dismissed

Chenna Malli Gowda Vs Emperor

Madras High Court · (1903) 02 MAD CK 0011

Penal Code, 1860 (IPC) — Section 211
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