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Madras High Court judgments, 1903

163 judgments · page 8 of 9

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High Courts27 Feb 1903

Edamanna Vs Kannan Nayar and Others and Manya Umma and Others

Madras High Court · (1903) 13 MLJ 322

Transfer of Property Act, 1882 — Section 85, 91
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High Courts25 Feb 1903

In Re: Vijiaraghavachariar

Madras High Court · (1903) 13 MLJ 171

Penal Code, 1860 (IPC) — Section 153
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High Courts19 Feb 1903

Kuppusamy Aiyar and Another Vs Venkataramier and Others

Madras High Court · (1905) 15 MLJ 462

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High Courts18 Feb 1903

Subrahmanyam Vs Venkamma and Others

Madras High Court · (1903) ILR (Mad) 627 : (1903) 13 MLJ 239

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High Courts13 Feb 1903

Somasundara Mudaly by his Guardian, Salakshi Anne Vs Duraisami Mudaliar

Madras High Court · (1904) ILR (Mad) 30 : (1903) 13 MLJ 283

Registration Act, 1908 — Section 17, 49
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High Courts12 Feb 1903

Vasudevan Nambudri and Another Vs Krishna Pisharoti Karnavan and Manager of the Tarwad and Others

Madras High Court · (1903) 13 MLJ 274

Limitation Act, 1963 — Section 19
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High Courts05 Feb 1903

Krishnasawmy Mudaliar Vs The Official Assignee to the estate of S. Raghavalu Naidu

Madras High Court · (1903) ILR (Mad) 673 : (1903) 13 MLJ 278

Civil Procedure Code, 1882 — Section 268
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High Courts03 Feb 1903

Gopala Chetty Vs Subbier

Madras High Court · (1903) ILR (Mad) 604 : (1903) 13 MLJ 308

Civil Procedure Code, 1908 (CPC) — Section 108
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High Courts02 Feb 1903

Sundara Mudali Vs Ponnusami Mudali

Madras High Court · (1903) 13 MLJ 275

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High Courts02 Feb 1903

Amirdam, minor by her Guardian, and Maternal uncle Muthukumara Chetty Vs Muthukumara Chetty

Madras High Court · (1903) 13 MLJ 303

Registration Act, 1908 — Section 21
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High Courts30 Jan 1903

Sappani Asari Vs The Collector of Coimbatore

Madras High Court · (1903) ILR (Mad) 742 : (1903) 13 MLJ 472

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High Courts29 Jan 1903

Muhammad Bavu Sahib Vs The District Judge of Madura

Madras High Court · (1903) ILR (Mad) 596 : (1903) 13 MLJ 272

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High Courts28 Jan 1903

Singaravelu Udayan Vs Ramayer

Madras High Court · (1903) 13 MLJ 306

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High Courts26 Jan 1903

In Re: Ari Chetty

Madras High Court · (1903) 13 MLJ 271

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High Courts23 Jan 1903

Kattai Mahammad Meera Mohiden and Another Vs The Secretary of State for India in Council and Another

Madras High Court · (1903) 13 MLJ 269

Limitation Act, 1963 — Article 10 Schedule 2, 14
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High Courts23 Jan 1903

Meppatt Kunhamad Vs Chathu Nair

Madras High Court · (1903) 01 MAD CK 0003

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High Courts21 Jan 1903

Srinivasa Ramanujachariar Vs Subbachariar by his Next Friend, Srinivasachariar and Another

Madras High Court · (1903) 13 MLJ 267

Limitation Act, 1963 — Article 120
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High Courts21 Jan 1903Dismissed

Amirtham Vs Alwar Manikkam and Others

Madras High Court · (1903) 01 MAD CK 0005

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High Courts21 Jan 1903Allowed

Chinna Narayudu Vs Harischendana Deo

Madras High Court · (1903) 01 MAD CK 0002

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High Courts21 Jan 1903

Pandu Prabhu Vs Juje Lobo

Madras High Court · (1903) 01 MAD CK 0001

Transfer of Property Act, 1882 — Section 86, 87
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