High Courts06 Jul 1903
Rungiah Goundan and Others Vs G. Nanjappa Row and Others
Madras High Court · (1904) ILR (Mad) 780 : (1903) 13 MLJ 412
Civil Procedure Code, 1882 — Section 243Limitation Act, 1908 — Article 179 Schedule II
COURT ARCHIVE
Madras High Court judgments, 1903
163 judgments · page 6 of 9
High Courts29 Apr 1903Dismissed
Chennapatnam Gopal Row and Others Vs Tadakamalla Narasimha Row and Others
Madras High Court · (1903) 04 MAD CK 0013
Transfer of Property Act, 1882 — Section 65
High Courts29 Apr 1903
Pappi Anterjanam, the present Karnavathi of the Illom Vs Teyyan Nayer and Others
Madras High Court · (1904) 14 MLJ 214
High Courts24 Apr 1903
Pallayya and Others and Mallayya Vs Ramavadhanulu
Madras High Court · (1903) 13 MLJ 364
Transfer of Property Act, 1882 — Section 122
High Courts23 Apr 1903
Chidambara Patter Vs Ramasami Patter and Others
Madras High Court · (1904) ILR (Mad) 67 : (1903) 13 MLJ 467
Civil Procedure Code, 1882 — Section 278, 281
High Courts22 Apr 1903
Ramasamy Aiyar and Another Vs Thirupathi Naick
Madras High Court · (1904) ILR (Mad) 43 : (1903) 13 MLJ 356
High Courts22 Apr 1903Allowed
Theyyan Nair and Others Vs Zamorin of Calicut and Others
Madras High Court · (1903) 04 MAD CK 0001
High Courts17 Apr 1903Allowed
Veerappa Chettiar Vs Ramaswami Aiyar
Madras High Court · (1903) 04 MAD CK 0014
High Courts15 Apr 1903Dismissed
Shanmugam Pillai Vs Syed Gulam Ghose
Madras High Court · (1903) 04 MAD CK 0012
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts08 Apr 1903
Meerudin Saib Vs Rahisa Bibi and Others
Madras High Court · (1903) 04 MAD CK 0004
Limitation Act, 1963 — Article 11
High Courts07 Apr 1903
Saminatha Aiyar Vs Venkatasubba Aiyar
Madras High Court · (1904) ILR (Mad) 21 : (1903) 13 MLJ 300
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts07 Apr 1903Dismissed
Muthappa Chetty and Others Vs Muthu Palani Chetty and Others
Madras High Court · (1903) 04 MAD CK 0009
Civil Procedure Code, 1908 (CPC) — Section 28, 46, 53
High Courts02 Apr 1903
Perumalla Satyanarayana Vs Perumalla Venkata Rangayya
Madras High Court · (1903) 04 MAD CK 0011
High Courts02 Apr 1903
Venkata Satyanarayana, by Father and Guardian Kalle Ramamurthy Vs Venkata Rangayya
Madras High Court · (1903) 13 MLJ 311
High Courts02 Apr 1903
Gomatham Alamelu Vs Komandur Krishnamacharlu
Madras High Court · (1903) 04 MAD CK 0003
Transfer of Property Act, 1882 — Section 89
High Courts25 Mar 1903
Venkatasubbiah and Another Vs Pichamma and Others
Madras High Court · (1904) 14 MLJ 287
Limitation Act, 1963 — Section 14
High Courts24 Mar 1903Allowed
Lingappa Goundan and Another Vs Esudasan
Madras High Court · (1903) 03 MAD CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts23 Mar 1903
Nagasamy Aiyar Vs Perumal Aiyar and Others
Madras High Court · (1903) 13 MLJ 475
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts20 Mar 1903
Karuppai Nachiar Vs Sankaranarayanan Chetty and Others Nallapureddi Narasimha Reddi Vs Nallapureddi Mahalakshmamma and Others
Madras High Court · (1903) 03 MAD CK 0023
Limitation Act, 1877 — Article 126