COURT ARCHIVE
Madras High Court judgments, 1903
163 judgments · page 9 of 9
High Courts20 Jan 1903
Sabapathy Patter and Another Vs Murukhan and Others
Madras High Court · (1903) 13 MLJ 266
High Courts01 Jan 1903
Kaveri Ammal and Others Vs Ramier and Another
Madras High Court · (1903) 13 MLJ 58
Evidence Act, 1872 — Section 44