High Courts23 Oct 1903
Appavu Udayan alias Savarimuthu Udayan Vs Susai Udayan and Others
Madras High Court · (1905) 15 MLJ 235
COURT ARCHIVE
Madras High Court judgments, 1903
163 judgments · page 3 of 9
High Courts21 Oct 1903
Narayana Naicka Vs Vasudeva Bhatta
Madras High Court · (1903) 10 MAD CK 0004
Transfer of Property Act, 1882 — Section 114
High Courts16 Oct 1903
Bharata Pisharodi Vs Vasudevan Nambudri and Others
Madras High Court · (1904) ILR (Mad) 1 : (1904) 14 MLJ 65
High Courts15 Oct 1903
Nalum Lakshimikantham and Another Vs Krishnasawmy Mudaliar and Others
Madras High Court · (1903) 10 MAD CK 0013
Civil Procedure Code, 1908 (CPC) — Section 16(a), 16(b), 16(c), 16(d)Letters Patent Act, 1865 — Article 12
High Courts15 Oct 1903
Samaram Singarachariar Vs Krishna Swami Iyengar and Others
Madras High Court · 4 Ind. Cas. 874
High Courts15 Oct 1903
Ponnusami Mudali Vs Mandi Sundara Mudali
Madras High Court · (1904) ILR (Mad) 255 : (1904) 14 MLJ 356
High Courts14 Oct 1903Dismissed
Vythinatha Ayyar and Others Vs Yeggia Narayana Ayyar
Madras High Court · (1903) 10 MAD CK 0002
High Courts13 Oct 1903
Bashyakarlu Naidu Vs Gundapaneni Subbanna
Madras High Court · (1904) ILR (Mad) 4 : (1903) 13 MLJ 469
High Courts13 Oct 1903
Ramanuja Reddiar, by his guardian Krishnammal Vs Rangaswami Aiyangar and Another
Madras High Court · (1908) 18 MLJ 51
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts07 Oct 1903
Narayana Raja Vs Ramachandra Raja and Others
Madras High Court · (1903) ILR (Mad) 521 : (1903) 13 MLJ 139
Madras Revenue Recovery Act, 1864 — Section 3, 4
High Courts06 Oct 1903
Subbarow and Others Vs Venkata Narasimhan
Madras High Court · (1904) 14 MLJ 218
Evidence Act, 1872 — Section 92
High Courts06 Oct 1903
Goseti Subba Row and Others Vs Varigonda Narasimham
Madras High Court · (1903) 10 MAD CK 0003
Evidence Act, 1872 — Section 92
High Courts06 Oct 1903Allowed
Ekambara Ayyar and Others Vs Meenatchi Ammal and Others
Madras High Court · (1903) 10 MAD CK 0001
High Courts28 Sept 1903Dismissed
Tutika Basavaraju Vs Parey and Co.
Madras High Court · (1903) 09 MAD CK 0017
High Courts23 Sept 1903
Ismai Kani Rowthan Vs Nazarali Sahib and Another
Madras High Court · (1904) ILR (Mad) 211 : (1904) 14 MLJ 25
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts22 Sept 1903
Gangathara Aiyar and Another Vs Veta Chetty and Others
Madras High Court · (1904) 14 MLJ 144
High Courts18 Sept 1903
Velagaleti Ramakrishnayya Vs Suraneni Papayya Appa Row and Another
Madras High Court · (1903) 09 MAD CK 0018
High Courts18 Sept 1903
In Re: The Sessions Judge of South Arcot
Madras High Court · 7 Ind. Cas. 802
Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts15 Sept 1903
Bandanu Atchayya and Others Vs Emperor
Madras High Court · (1903) 09 MAD CK 0016
Criminal Procedure Code, 1898 (CrPC) — Section 367