High Courts19 Jan 1893
Sri Rajah Narayya Appa Row Bahadur Zamindar Garu, by his guardian P. Venkatappiah and the Collector of Godavari, Agent to the Court of Wards. Vs Sri Rajah Venkatadri Appa Row Bahadur Zamindar Garu and Others
Madras High Court · (1893) 3 MLJ 80