High Courts22 Feb 1893
R. M. C. T. Ramanadhan Chetti Vs Streemathu Yerrania Gerbhayagi Ravikula Vijaya Raghunadha Raja Bhashkara Sethupathi Avergal, Zamindar of Ramnad
Madras High Court · (1893) 3 MLJ 185
COURT ARCHIVE
Madras High Court judgments, 1893
171 judgments · page 8 of 9
High Courts21 Feb 1893
Chinnasami and Another Vs Hariharabadra and Another
Madras High Court · (1893) ILR (Mad) 380
Evidence Act, 1872 — Section 41
High Courts21 Feb 1893
Venkatasami Vs Kristayya
Madras High Court · (1893) ILR (Mad) 341
Registration Act, 1877 — Section 77
High Courts21 Feb 1893
Mantri Venkataswami Vs Padda Krishnayya
Madras High Court · (1893) 3 MLJ 169
Registration Act, 1908 — Section 77
High Courts21 Feb 1893
Chinnasami Pillai and Another Vs Hariharabhadra Pillai and Another
Madras High Court · (1893) 3 MLJ 121
Evidence Act, 1872 — Section 41
High Courts16 Feb 1893
Karindan Kuttiassan and Another Vs Kariadan Suppi and Others
Madras High Court · (1893) 3 MLJ 199
Limitation Act, 1963 — Section 3
High Courts15 Feb 1893
Sankaramurti Mudaliar Vs Chidambara Nadan
Madras High Court · (1894) ILR (Mad) 143
Religious Endowments Act, 1863 — Section 12
High Courts10 Feb 1893
Sankaran Vs Krishna
Madras High Court · (1893) ILR (Mad) 456
Limitation Act, 1963 — Article 124 2nd schedule
High Courts10 Feb 1893
Kothenath Patinhare Vittil Sankaran Alayam Mootha Nair Vs Mullakol Gramam Vythee Putter Pattamali's son Krishna Putter Pattamali
Madras High Court · (1893) 3 MLJ 213
High Courts09 Feb 1893
Sattappa Chetti and Another Vs Jogi Soorappa
Madras High Court · (1894) ILR (Mad) 67
Civil Procedure Code, 1882 — Section 245Civil Procedure Code, 1908 (CPC) — Section 53
High Courts08 Feb 1893
Ramalakshmi Vs The Collector of Kistna
Madras High Court · (1893) ILR (Mad) 321
Land Acquisition Act, 1894 — Section 55
High Courts08 Feb 1893
Ummanedi Ramalakshmi Vs The Collector of Kistna
Madras High Court · (1893) 3 MLJ 188
High Courts07 Feb 1893
Ramapurath Varioth Krishna Variar Vs Iringaloor Taravath Kunji Taravanar
Madras High Court · (1893) 3 MLJ 190
Limitation Act, 1963 — Section 14
High Courts03 Feb 1893
Mayen and Another Vs Alston and Others
Madras High Court · (1893) ILR (Mad) 238
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts03 Feb 1893
Raghava Chariar Vs Raghava Chariar, Executor to the Estate of the Vedantha Chariar
Madras High Court · (1910) 20 MLJ 726
Suits Valuation Act, 1887 — Section 11
High Courts01 Feb 1893
Rangaswami Chetti Vs Periasami Mudali by his guardian Chidambara Mudali
Madras High Court · (1894) ILR (Mad) 58 : (1893) 3 MLJ 211
High Courts24 Jan 1893
Gopal Row and Another Vs The Bank of Madras
Madras High Court · (1893) 3 MLJ 197