High Courts18 Apr 1893
Muthevy Lakshimanrayanappa Vs Muthevy Venkataratnam and Others
Madras High Court · (1894) ILR (Mad) 395 : (1893) 3 MLJ 237
Limitation Act, 1963 — Article 124
COURT ARCHIVE
Madras High Court judgments, 1893
171 judgments · page 7 of 9
High Courts17 Apr 1893
The Secretary of State for India in Council Vs Vadamalai Pillai and Another
Madras High Court · (1893) 3 MLJ 231
Tamil Nadu Forest Act, 1882 — Section 11
High Courts13 Apr 1893
Raman alias Thekkadath Nair Vs K. M. T. Subramania Aiyar
Madras High Court · (1893) 3 MLJ 94
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts13 Apr 1893
Raman Nayar Vs Subramanya Ayyan
Madras High Court · (1894) ILR (Mad) 87
Civil Procedure Code, 1908 (CPC) — Section 54(c)
High Courts07 Apr 1893
H.W. Brown and Another Vs T.J. Ferguson
Madras High Court · (1893) ILR (Mad) 499
High Courts29 Mar 1893
Queen-Empress Vs Paranga
Madras High Court · (1893) ILR (Mad) 463
Penal Code, 1860 (IPC) — Section 174
High Courts28 Mar 1893
Queen-Empress Vs Nagappa
Madras High Court · (1893) ILR (Mad) 461
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts24 Mar 1893
Kamati Kondamma. Vs Medam Subbanna Chetti
Madras High Court · (1893) 3 MLJ 174
High Courts17 Mar 1893
Ramasami and Others Vs Papayya and Another
Madras High Court · (1893) ILR (Mad) 466
High Courts14 Mar 1893
Queen Empress Vs Sama Aiyar
Madras High Court · (1893) 3 MLJ 227
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts14 Mar 1893
Queen-Empress Vs Samavier
Madras High Court · (1893) ILR (Mad) 468
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts09 Mar 1893
Syed Alli Saheb Vs The Chairman of the Salem Municipality
Madras High Court · (1893) 3 MLJ 223
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts08 Mar 1893
Upendra Bhatta Vs Ranganatha Bhatta
Madras High Court · (1894) ILR (Mad) 399 : (1893) 3 MLJ 229
High Courts07 Mar 1893
Battini Ramaswami and Others Vs Jutta Papayya and Another
Madras High Court · (1893) 3 MLJ 205
High Courts03 Mar 1893
Queen-Empress Vs Konda
Madras High Court · (1893) ILR (Mad) 347 : (1893) 3 MLJ 180
High Courts02 Mar 1893
Sri Rajah Veeravara Thodhramal Rajyalakshmi Devi Garu and Another Vs Sri Rajah Veeravara Thodhramal Suryanarayana Dhatraju Bahadur Guru
Madras High Court · (1893) 3 MLJ 100
High Courts02 Mar 1893
Sri Rajah Vagricherla Veerabhadra Razu Bahadur, minor by his guardian and Agent to the Court of Wards the Collector Vs Sri Rajah Setrucherla Jagannadha Razu Bahadur, Zamindar
Madras High Court · (1893) 3 MLJ 220
High Courts22 Feb 1893
Ramanadhan Vs Zamindar of Ramnad and Others
Madras High Court · (1893) ILR (Mad) 407