High Courts24 Jul 1893
Queen-Empress Vs Rama Shenoy Hari Shenoy and Another
Madras High Court · (1893) 3 MLJ 201
Criminal Procedure Code, 1898 (CrPC) — Section 429, 439
COURT ARCHIVE
Madras High Court judgments, 1893
171 judgments · page 6 of 9
High Courts24 Jul 1893
Queen-Empress Vs Hari Shenoy and Another
Madras High Court · (1893) ILR (Mad) 443
Press and Registration of Books Act, 1867 — Section 15, 3
High Courts15 Jul 1893
Ramalingam Pillai Vs Vythilingam Pillai
Madras High Court · (1893) ILR (Mad) 490
High Courts14 Jul 1893
Chockalinga Pillai Vs Natesa Ayyar and Another
Madras High Court · (1894) ILR (Mad) 147
High Courts14 Jul 1893
Srimat Prativadi Bhayenkaram Annam Govinda Charlu Ayyavarlu Garu Vs Sri Rajah Kocherlakota Ramachendra Venkata Krishna Rao Bahadur Garu and Others
Madras High Court · (1894) 4 MLJ 181
Specific Relief Act, 1877 — Section 42
High Courts12 Jul 1893
Venkatasubba and Another Vs Appusundram
Madras High Court · (1894) ILR (Mad) 92
High Courts10 Jul 1893
Muhammed Alim Oollah Sahib Vs The Secretary of State for India
Madras High Court · (1894) ILR (Mad) 162
High Courts04 May 1893
Vigneswara Vs Bapayya and Another
Madras High Court · (1893) ILR (Mad) 436
Limitation Act, 1963 — Section 8
High Courts04 May 1893
Vigneswara Sastrulu, by next friend Gundu Sambayya Vs Devarapalli Bapayya and Another
Madras High Court · (1893) 3 MLJ 216
Limitation Act, 1963 — Section 8
High Courts02 May 1893
Queen Empress Vs Veerava
Madras High Court · (1893) 3 MLJ 241
Criminal Procedure Code, 1898 (CrPC) — Section 487
High Courts27 Apr 1893
V. Ramachandra Row and Others Vs Sesha Aiyangar
Madras High Court · (1894) ILR (Mad) 85 : (1893) 3 MLJ 225
High Courts26 Apr 1893
Mallikarjuna Prasad Nayudu Vs Lakshminarayana
Madras High Court · (1894) ILR (Mad) 50
Madras Rent Recovery Act, 1865 — Section 11
High Courts26 Apr 1893
Siriparapu Ramanna and Others Vs Sreemantu Raja Yerlagadda Mallikarjuna Prasada Nayadu Bahadur, Zamindar Garu
Madras High Court · (1894) ILR (Mad) 43 : (1893) 3 MLJ 207
High Courts26 Apr 1893
Srimantu Raja Yerlagadda Mallikarjuna Prasada Naidu Bahadur, Zamindar Garu Vs Vallurupalli Lakshminarayana and Others
Madras High Court · (1894) ILR (Mad) 50
High Courts25 Apr 1893
Aukella Vydianatham Vs Kuncham Gangarazu
Madras High Court · (1894) ILR (Mad) 9 : (1893) 3 MLJ 132
High Courts21 Apr 1893
Bhupathi Vs Rajah Rangayya Appa Rau
Madras High Court · (1894) ILR (Mad) 54
Madras Rent Recovery Act, 1865 — Section 11
High Courts19 Apr 1893
Lakshmi Ammah Vs Ponnassa Menon and Others
Madras High Court · (1894) ILR (Mad) 394