High Courts15 Sept 1893
Mullolindavida Illikka Pakrammar and Others Vs Vendavamprath Kutti Kunhamad and Others
Madras High Court · (1894) 4 MLJ 14
COURT ARCHIVE
Madras High Court judgments, 1893
171 judgments · page 4 of 9
High Courts13 Sept 1893
Tamanapalli Venkatalingam Vs Yerra Veeraswami and Others
Madras High Court · (1893) 09 MAD CK 0019
High Courts13 Sept 1893
Narainasami Naidu Vs Naraina Row Gaikkavadi
Madras High Court · (1894) ILR (Mad) 62 : (1894) 4 MLJ 17
High Courts13 Sept 1893
Venkatalingam Vs Veerasami and Others
Madras High Court · (1894) ILR (Mad) 89
High Courts12 Sept 1893
Sri Raja Sobhanadri Appa Row Bahadur Zamindar Garu, minor by next friend P. Lakshminarayana, Manager on behalf of the Court of Wards Vs Elamanchili Chalamanna
Madras High Court · (1894) 4 MLJ 5
Limitation Act, 1963 — Section 14, 15
High Courts12 Sept 1893
Sobhanadri Appa Rau Vs Chalamanna and Others
Madras High Court · (1894) ILR (Mad) 225
Limitation Act, 1963 — Section 14, 15
High Courts11 Sept 1893
Timmappa Shetti and Another Vs Shesha Shetti
Madras High Court · (1893) 09 MAD CK 0035
High Courts11 Sept 1893
Vena Mana Govindasami Naidu Vs Kuppusami Pillai
Madras High Court · (1893) 09 MAD CK 0027
High Courts11 Sept 1893
Gnanasammanda Pandaram Vs Palaniyandi Pillai
Madras High Court · (1894) ILR (Mad) 61
High Courts07 Sept 1893
Srinivasa Thathachar Vs Rama Ayyan and Another
Madras High Court · (1894) ILR (Mad) 247
Transfer of Property Act, 1882 — Section 101
High Courts07 Sept 1893
Rowlandson Vs Champion and Another
Madras High Court · (1894) ILR (Mad) 21
Provincial Insolvency Act, 1920 — Section 7
High Courts07 Sept 1893
Sreenivasa Thathachar and Others Vs Trichengod Pykist Rama Aiyan and Another
Madras High Court · (1894) ILR (Mad) 247 : (1894) 4 MLJ 73
Madras Revenue Recovery Act, 1864 — Section 35
High Courts06 Sept 1893
G.T. Oliver, Esq., Receiver and Manager of the estate of the late Maharajah of Tanjore Vs Markanda Aiyan and Others
Madras High Court · (1893) 09 MAD CK 0021
High Courts05 Sept 1893
Dinakarasami Setupati Vs Bhaskarasami Setupati
Madras High Court · (1901) 11 MLJ 29
High Courts05 Sept 1893
Chathoth Parkum Kuttempeth Chalapreth Komappan Nambiar and Others Vs Kuttempeth Ukkaran Nambiar and Others
Madras High Court · (1894) 4 MLJ 3
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts05 Sept 1893
Komappan Nambiar and Others Vs Ukkaran Nambiar and Others
Madras High Court · (1894) ILR (Mad) 214
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts04 Sept 1893
Attada Koormayya and Others Vs Pragada Krishnamma Naidu and Others
Madras High Court · (1894) ILR (Mad) 165
High Courts04 Sept 1893
Vaidyanatha Ayyar and Others Vs Chinnasami Naik
Madras High Court · (1894) ILR (Mad) 108
High Courts01 Sept 1893
Queen-Empress Vs Marian Chetti and Another
Madras High Court · (1894) 4 MLJ 38
Ports Act, 1908 — Section 6, 8
High Courts30 Aug 1893
Gangaraju and Others Vs Kondireddiswami and Others
Madras High Court · (1894) ILR (Mad) 106