High Courts30 Oct 1893
Tirtha Sami Vs Seshagiri Pai and Others
Madras High Court · (1894) ILR (Mad) 299
Limitation Act, 1963 — Section 14
COURT ARCHIVE
Madras High Court judgments, 1893
171 judgments · page 2 of 9
High Courts27 Oct 1893
Kurungot Parkum Cheruvally Kanaran Nair and Another Vs Kunyil Parkum Cheruvat Raman Nambiar
Madras High Court · (1894) 4 MLJ 46
High Courts27 Oct 1893
Queen Empress Vs Mannatha Achari
Madras High Court · (1894) ILR (Mad) 260 : (1894) 4 MLJ 83
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts26 Oct 1893
Vythilinga Pandara Sannadhi and Others Vs Somasundara Mudaliar and Others
Madras High Court · (1894) ILR (Mad) 199
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts25 Oct 1893
Narana Maiya Vs Vasteva Karanta and Another
Madras High Court · (1894) ILR (Mad) 208 : (1894) 4 MLJ 62
High Courts25 Oct 1893
Queen-Empress Vs Fakira
Madras High Court · (1894) ILR (Mad) 103
Penal Code, 1860 (IPC) — Section 224
High Courts24 Oct 1893
Ramappa Udayan Vs Armugath Udayan
Madras High Court · (1894) ILR (Mad) 182 : (1894) 4 MLJ 30
High Courts23 Oct 1893
Padinhathri Narayanan Nambudri and Others Vs Padinhathri Damodaran Nambudri and Others
Madras High Court · (1894) ILR (Mad) 189 : (1894) 4 MLJ 79
Limitation Act, 1963 — Section 8
High Courts23 Oct 1893
Abdul Rahiman Sahib Vs Anna Pillai
Madras High Court · (1894) ILR (Mad) 140 : (1894) 4 MLJ 26
High Courts20 Oct 1893
Sri Raja Venkata Kumara Mahipati Surya Rau Vs Sri Raja Rau Chellayammi Garu
Madras High Court · (1894) ILR (Mad) 150
High Courts18 Oct 1893
Samia Pillai Vs Chockalinga Chettiar and Another
Madras High Court · (1894) ILR (Mad) 76 : (1894) 4 MLJ 8
High Courts17 Oct 1893
Haji Kasim Saiba Vs Jurni Deog Luis
Madras High Court · (1894) ILR (Mad) 82 : (1894) 4 MLJ 1
High Courts16 Oct 1893
Kovvuri Basivi Reddi Vs Poosarla Peda Tammanna and Others
Madras High Court · (1894) 4 MLJ 76
High Courts12 Oct 1893
Subba Row Vs Palaniandi Pillai
Madras High Court · (1894) ILR (Mad) 167 : (1893) 4 MLJ 71
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts11 Oct 1893
Sankunni Nayar and Raman Nambiar Vs Narayanan Nambudri and Another
Madras High Court · (1894) ILR (Mad) 282
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts05 Oct 1893
Srinivasa Ayyangar Vs Queen-Empress
Madras High Court · (1894) ILR (Mad) 105
Criminal Procedure Code, 1898 (CrPC) — Section 195Letters Patent Act, 1865 — Section 15
High Courts05 Oct 1893
Velu Pillai and Others Vs Ghose Mahomed Rowthar and Others
Madras High Court · (1894) ILR (Mad) 293 : (1894) 4 MLJ 140