High Courts18 Jan 1946
In Re: Palaniswami Goundan
Madras High Court · AIR 1946 Mad 502 : (1946) ILR (Mad) 816 : (1946) 59 LW 277 : (1946) 1 MLJ 406
COURT ARCHIVE
Madras High Court judgments, 1946
305 judgments · page 15 of 16
High Courts18 Jan 1946
Mettu Bhimudu Vs Duggirala Pitchayya and Others
Madras High Court · AIR 1946 Mad 497 : (1946) 59 LW 624 : (1946) 1 MLJ 462
High Courts18 Jan 1946
The Commissioner of Income Tax Vs The Motors and General Stores Ltd.
Madras High Court · AIR 1946 Mad 327 : (1947) ILR (Mad) 14 : (1946) 59 LW 148 : (1946) 1 MLJ 220
High Courts17 Jan 1946
Vajapeyajula Venkateswarlu and Another Vs Ragadamilli Viraswami and Others
Madras High Court · (1947) ILR (Mad) 28 : (1946) 59 LW 207 : (1946) 1 MLJ 291
High Courts17 Jan 1946
In Re: Kudiyala Chandrasekhara Varaprasad minor by mother and guardian Swarnakumari Devi
Madras High Court · AIR 1947 Mad 1 : (1946) 2 MLJ 104
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 20
High Courts17 Jan 1946
Vajapayajula Venkateswarlu and Another Vs Regadimilli Veeraswami and Others
Madras High Court · AIR 1946 Mad 461
High Courts16 Jan 1946
In Re: Kunju Iyer
Madras High Court · AIR 1946 Mad 496 : (1946) ILR (Mad) 736 : (1946) 59 LW 275 : (1946) 1 MLJ 372
High Courts16 Jan 1946
Y.A.A.V.R. Sethuraman Chettiar Vs K.K.R.M.R.M. Ramanathan Chettiar (died) represented by his Legal Representatives Muthiah Achi and Others
Madras High Court · AIR 1946 Mad 437 : (1947) ILR (Mad) 141 : (1946) 59 LW 280 : (1946) 1 MLJ 373
High Courts15 Jan 1946
K.P.RM. Kuppan Chettiar alias Kadiresan Chettiar Vs SP.R.M.RM. Ramaswami Chettiar and Another
Madras High Court · (1947) ILR (Mad) 58 : (1946) 59 LW 362 : (1946) 1 MLJ 383
High Courts15 Jan 1946
K.P. Rm. Kuppan Chettiar alias Kadiresan Chettiar Vs Sp. R.M. Rm. Ramaswami Chettiar and Another
Madras High Court · AIR 1946 Mad 472
High Courts15 Jan 1946
In Re: N. Ramarathnam and Another
Madras High Court · AIR 1946 Mad 349 : (1947) ILR (Mad) 892 : (1946) 59 LW 163 : (1946) 1 MLJ 237
High Courts15 Jan 1946
Vennety Satyanarayana Vs Pydimarri Satyanarayana, Managing Director of Andra Pracharini Ltd., Rajahmundry
Madras High Court · (1946) 1 MLJ 135
Defence of India Rules, 1962 — Rule 81(2)(bb)
High Courts15 Jan 1946
Vennety Satyanarayana Vs Pydimarri Satyanarayana, Managing Director of Andhra Pracharini Ltd.
Madras High Court · AIR 1946 Mad 320
High Courts11 Jan 1946
Veluswami Goundan Vs Dandapani by next friend and mother Govindammal and Others
Madras High Court · AIR 1946 Mad 485 : (1947) ILR (Mad) 47 : (1946) 59 LW 263 : (1946) 1 MLJ 354
High Courts11 Jan 1946
Mutyala Venkatramayya Vs Tanguturi Venkatasubbayya and Others
Madras High Court · AIR 1946 Mad 351 : (1946) 59 LW 202 : (1946) 1 MLJ 271
High Courts10 Jan 1946
Khan Bhahadur Chowkaran Keloth Mammad Koyi Vs Province of Madras and Another
Madras High Court · AIR 1946 Mad 450
High Courts10 Jan 1946
Khan Bahadur Chowkaran Keloth Mammad Keyi Vs The Province of Madras and Another
Madras High Court · (1946) 59 LW 245 : (1946) 1 MLJ 337
High Courts09 Jan 1946
A. Sreenivasa Chariar Vs T.N. Seshadri Iyengar
Madras High Court · AIR 1946 Mad 460 : (1946) 59 LW 357 : (1946) 1 MLJ 403
High Courts09 Jan 1946
Kempamma Vs Racha Setty and Others
Madras High Court · AIR 1947 Mad 329 : (1947) 60 LW 148 : (1947) 1 MLJ 153
Limitation Act, 1963 — Section 20
High Courts08 Jan 1946
Subramanian Chettiar Vs A.K.A. Ramachandra Reddiar
Madras High Court · AIR 1947 Mad 255 : (1946) 59 LW 710
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19