COURT ARCHIVE

Madras High Court judgments, 1946

305 judgments · page 16 of 16

High Courts07 Jan 1946

In Re: A. Perayya

Madras High Court · AIR 1946 Mad 465 : (1946) 59 LW 328 : (1946) 1 MLJ 436

High Courts07 Jan 1946

Madras High Court · AIR 1946 Mad 247 : (1946) ILR (Mad) 521 : (1946) 59 LW 161 : (1946) 1 MLJ 218

High Courts04 Jan 1946

Madras High Court · AIR 1947 Mad 18 : (1946) 2 MLJ 35

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89

High Courts03 Jan 1946

Madras High Court · AIR 1946 Mad 529 : (1946) 59 LW 323 : (1946) 1 MLJ 414

High Courts02 Jan 1946

Madras High Court · AIR 1946 Mad 294 : (1947) ILR (Mad) 23 : (1946) 59 LW 134 : (1946) 1 MLJ 196