High Courts01 Feb 1946
COMMISSIONER OF Income Tax, MADRAS Vs V. E. K. R. SAVUMIAMURTHY.
Madras High Court · AIR 1947 Mad 147 : (1946) 14 ITR 185
COURT ARCHIVE
Madras High Court judgments, 1946
305 judgments · page 14 of 16
High Courts01 Feb 1946
The Commissioner of Income Tax Vs Ve.K.R. Savumiamurthy
Madras High Court · (1947) ILR (Mad) 88 : (1946) 59 LW 172 : (1946) 1 MLJ 297
High Courts01 Feb 1946
F.P.S. Albuquerque Vs The Catholic Bank Ltd.
Madras High Court · AIR 1946 Mad 352 : (1947) ILR (Mad) 123 : (1946) 59 LW 182 : (1946) 1 MLJ 244
High Courts01 Feb 1946
Kesava Pandithan Vs Govindan and Others
Madras High Court · AIR 1946 Mad 287 : (1946) ILR (Mad) 452 : (1946) 59 LW 200 : (1946) 1 MLJ 259
High Courts31 Jan 1946
Kasturi Venkata Subbarao and Another Vs Bikkina Veeraswami and Others
Madras High Court · (1946) 59 LW 244 : (1946) 1 MLJ 342
High Courts30 Jan 1946
Hanumantha Gowd Vs The Official Receiver
Madras High Court · AIR 1946 Mad 503 : (1947) ILR (Mad) 44 : (1946) 59 LW 175 : (1946) 1 MLJ 247
High Courts29 Jan 1946
Periakaruppan Chettiar Vs Venugopal Pillai and Others
Madras High Court · AIR 1946 Mad 383 : (1947) ILR (Mad) 132 : (1946) 59 LW 240 : (1946) 1 MLJ 347
High Courts29 Jan 1946
The Governor-General in Council Vs T.M. Krishnaswami Pillai
Madras High Court · AIR 1946 Mad 366 : (1947) ILR (Mad) 36 : (1946) 1 MLJ 267
High Courts29 Jan 1946
In Re: Valli Ammal and Others
Madras High Court · AIR 1947 Mad 114 : (1946) 2 MLJ 351
Evidence Act, 1872 — Section 27
High Courts29 Jan 1946
Bodapati Rajeswararao Vs Puligedda Satyanarayana and Others
Madras High Court · AIR 1946 Mad 377 : (1947) ILR (Mad) 126 : (1946) 59 LW 180 : (1946) 1 MLJ 249
High Courts28 Jan 1946
Kadagalla Venkanna Vs Indukuri Lakshmipathi Raju and Others
Madras High Court · (1946) 59 LW 255 : (1946) 1 MLJ 300
High Courts28 Jan 1946
Ponnayya Moopanar Vs Suppammal and Others
Madras High Court · (1946) 1 MLJ 303
High Courts24 Jan 1946
C. Atma Ram, Ex-Official Reciever, Rajahmundry Vs Chogondi Sita Ramaswami and Another
Madras High Court · AIR 1946 Mad 426 : (1946) 59 LW 214 : (1946) 1 MLJ 278
High Courts24 Jan 1946
In Re: R. Manicka Mudaliar
Madras High Court · AIR 1947 Mad 156 : (1946) 59 LW 753 : (1946) 2 MLJ 427
High Courts23 Jan 1946
T. Ponnirula Pillai Vs The Western India Oil Distributing Company Limited
Madras High Court · AIR 1946 Mad 470 : (1947) ILR (Mad) 18 : (1946) 59 LW 205 : (1946) 1 MLJ 264
High Courts22 Jan 1946
Mahankali Subba Rao Vs Jalasutram Audinarayanamurty and Others
Madras High Court · AIR 1946 Mad 388 : (1946) 59 LW 349 : (1946) 1 MLJ 262
High Courts21 Jan 1946
V. Venkatarama Nayudu Vs The Province of Madras
Madras High Court · AIR 1946 Mad 375 : (1946) 1 MLJ 253
High Courts21 Jan 1946
S. Ranganathan and Others Vs A. Krishnayya, Arbitrator, Lloyds Road Area Town Planning Scheme and Another
Madras High Court · AIR 1946 Mad 504 : (1947) ILR (Mad) 113 : (1946) 59 LW 211
High Courts18 Jan 1946
COMMISSIONER OF INCOME TAX, MADRAS Vs MOTORS AND GENERAL STORES LTD.
Madras High Court · (1946) 14 ITR 130
High Courts18 Jan 1946
Ramasubba Aiyar Vs Muthu KR.AR.PL. Arunachalam Chettiar
Madras High Court · AIR 1946 Mad 423 : (1946) 59 LW 302 : (1946) 1 MLJ 379