High Courts05 Mar 1946
Adiraja Arasarada Kinnyakka Ballah Vs Badeltu Naranappayya and Others
Madras High Court · AIR 1947 Mad 33 : (1946) 59 LW 413 : (1946) 2 MLJ 111
Hindu Religious Endowments Act — Section 78
COURT ARCHIVE
Madras High Court judgments, 1946
305 judgments · page 12 of 16
High Courts04 Mar 1946
Doodala Rudrayya Vs Rajah Saheb Meharbhan I Dostan Sree Rajah Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu Sardar, Rajahmundry Circar and Maharajah of Pithapuram
Madras High Court · AIR 1947 Mad 104 : (1946) 59 LW 402 : (1946) 2 MLJ 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts04 Mar 1946
In Re: T.S. Chockalingam Pillai and Others
Madras High Court · (1946) 59 LW 239 : (1946) 1 MLJ 361
High Courts01 Mar 1946
Devalraju Subbamma Vs Devalraju Madhavarao and Others
Madras High Court · AIR 1946 Mad 492 : (1946) 59 LW 294 : (1946) 1 MLJ 393
High Courts01 Mar 1946
The Public Prosecutor Vs Chitikina Subbanna and Others
Madras High Court · AIR 1947 Mad 239 : (1947) ILR (Mad) 224 : (1946) 59 LW 334 : (1946) 1 MLJ 444
High Courts01 Mar 1946
L. Balarama Reddi and Others Vs Govinda Reddi
Madras High Court · AIR 1947 Mad 54 : (1946) 59 LW 413 : (1946) 2 MLJ 108
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts01 Mar 1946
Sri Raja V. Sarvagnaya Kumara Krishna Yachendra Bahadur Varu, Rajah of Venkatagiri Vs The Province of Madras
Madras High Court · AIR 1947 Mad 5 : (1947) ILR (Mad) 190 : (1946) 2 MLJ 53
Madras Proprietary Estates Village Service Act, 1894 — Section 27(3)
High Courts28 Feb 1946
Reddem Babi Reddi and Another Vs Vadla Veerayya and Others
Madras High Court · (1946) 59 LW 327 : (1946) 1 MLJ 409
High Courts28 Feb 1946
Redden Basi, Reddi and Another Vs Vadla Veerayya and Others
Madras High Court · AIR 1946 Mad 537
High Courts27 Feb 1946
Rajah of Venkatagiri Vs Atmakuri Ramaswami
Madras High Court · AIR 1947 Mad 262 : (1947) 60 LW 115 : (1946) 2 MLJ 476
Madras Estates Land Act, 1908 — Section 131, 132
High Courts27 Feb 1946
Kalidasa Chetty Vs Dodda Siddha Chetty Another
Madras High Court · AIR 1947 Mad 56 : (1946) 59 LW 409 : (1946) 2 MLJ 110
High Courts25 Feb 1946
Singara Mudali Vs Ibrahim Baig Sahib
Madras High Court · AIR 1947 Mad 94 : (1946) 59 LW 397 : (1946) 2 MLJ 103
High Courts22 Feb 1946
The Commissioner of Income Tax Vs S.A.S. Ramaswami Chettiar
Madras High Court · (1947) ILR (Mad) 96 : (1946) 59 LW 225 : (1946) 1 MLJ 330
High Courts22 Feb 1946
The Commissioner of Income Tax Vs Rao Bahadur Ravula Subba Rao and Another
Madras High Court · (1947) ILR (Mad) 167 : (1946) 59 LW 225 : (1946) 1 MLJ 332
High Courts22 Feb 1946
Kolappurath Achuthan Nair Vs Pachakkil Thayyil Choyikutty's children Devaki and Others
Madras High Court · (1946) 59 LW 276 : (1946) 1 MLJ 370
High Courts22 Feb 1946
COMMISSIONER OF Income Tax, MADRAS Vs S. A. S. RAMASWAMY CHETTIAR.
Madras High Court · (1946) 14 ITR 236
High Courts22 Feb 1946
COMMISSIONER OF Income Tax, MADRAS Vs RAO BAHADUR RAVULA SUBBA RAO AND ANOTHER.
Madras High Court · (1946) 14 ITR 232
High Courts22 Feb 1946
Commissioner of Income Tax Vs S.A.S. Ramaswamy Chettiar
Madras High Court · AIR 1946 Mad 508
High Courts22 Feb 1946
Kolappurath Achuthan Nair Vs Pachakkil Thayyil Choyikutty's Children Devaki and Others
Madras High Court · AIR 1946 Mad 443