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Madras High Court judgments, 1946

305 judgments · page 10 of 16

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High Courts27 Mar 1946

Panikkathe Kutti Pennu Maruvalamma's son Raghava Mannadiar Vs Panikkathe Kutti Pennu Maruvalamma's son Theyyunni Mannadiar

Madras High Court · AIR 1947 Mad 106 : (1946) 59 LW 426 : (1946) 2 MLJ 117

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High Courts27 Mar 1946

The Indo Union Assurance Co. Limited Vs T. Srinivasan

Madras High Court · (1947) ILR (Mad) 170 : (1946) 59 LW 385 : (1946) 2 MLJ 67

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High Courts27 Mar 1946

P. Swaminatha Pillai Vs S. Raghavachariar and Others

Madras High Court · AIR 1947 Mad 161 : (1946) 2 MLJ 433

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
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High Courts27 Mar 1946

Thirumalayandi Thevar Vs Uthanda Thevar

Madras High Court · AIR 1947 Mad 415 : (1947) 60 LW 207 : (1947) 1 MLJ 212

Court Fees Act, 1870 — Section 7
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High Courts26 Mar 1946

Yella Papayya Vs Yella Suryanarayana by Mother and Next Friend, Ammanna

Madras High Court · AIR 1947 Mad 426 : (1947) 60 LW 88 : (1947) 1 MLJ 79

Civil Procedure Code, 1908 (CPC) — Section 100, 101
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High Courts26 Mar 1946Dismissed

Kumaraswamiah Vs A. Krishna Reddi

Madras High Court · (1946) 03 MAD CK 0033

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High Courts26 Mar 1946

In Re: Nimmagadda Ramaseshayya

Madras High Court · AIR 1946 Mad 449 : (1946) 1 MLJ 397

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High Courts26 Mar 1946

Palaniswami Chettiar Vs Chitraputhran Chettiar, nearest reversioner and L.R. of deceased and Others

Madras High Court · AIR 1947 Mad 126 : (1946) 59 LW 561 : (1946) 2 MLJ 275

Travancore Nayar Regulations, 1100 — Section 8(1)
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High Courts26 Mar 1946

Gangadara Ayyar and Others Vs Subramania Sastrigal and Others

Madras High Court · AIR 1946 Mad 539 : (1947) ILR (Mad) 6 : (1946) 59 LW 387 : (1946) 2 MLJ 69

Civil Procedure Code, 1908 (CPC) — Section 109
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High Courts25 Mar 1946

In Re: Asuram and Others

Madras High Court · (1946) 59 LW 325 : (1946) 1 MLJ 413

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High Courts25 Mar 1946

The Official Receiver, High Court Vs Rao and Co. and Others

Madras High Court · (1947) 1 MLJ 242

Companies Act, 1956 — Section 228
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High Courts25 Mar 1946

In Re: a Pleader, Gudivada

Madras High Court · AIR 1946 Mad 538 : (1947) ILR (Mad) 1 : (1946) 59 LW 401 : (1946) 2 MLJ 79

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High Courts25 Mar 1946

Amritlal N. Shah Vs V. Nageswara Rao

Madras High Court · AIR 1947 Mad 133 : (1946) 59 LW 645 : (1946) 2 MLJ 349

Criminal Procedure Code, 1898 (CrPC) — Section 145(5)
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High Courts22 Mar 1946

T.K. Abdul Razack Ravuthar and Others Vs Mahammad Hanif Sahib and Another

Madras High Court · AIR 1947 Mad 59 : (1946) 59 LW 404 : (1946) 2 MLJ 113

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
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High Courts22 Mar 1946

N.P. Ganapathy Naicker and Others Vs A.M. Govindarajulu Naidu

Madras High Court · AIR 1947 Mad 70 : (1946) 59 LW 500 : (1946) 2 MLJ 217

Provincial Small Cause Courts Act, 1887 — Section 17
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High Courts21 Mar 1946

Anthony Salvador Dias Vs A. Sivarama Rao

Madras High Court · AIR 1947 Mad 435 : (1947) 60 LW 229 : (1947) 1 MLJ 231

Court Fees Act, 1870 — Section 7(ix)
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High Courts19 Mar 1946

In Re: Neeladri Appadu and Others

Madras High Court · AIR 1947 Mad 243 : (1947) ILR (Mad) 156 : (1946) 59 LW 459 : (1946) 2 MLJ 169

Criminal Procedure Code, 1898 (CrPC) — Section 421
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High Courts19 Mar 1946

The Governor-General of India in Council Vs U. Raghunandan Shenoy

Madras High Court · AIR 1947 Mad 64 : (1947) ILR (Mad) 258 : (1946) 59 LW 391 : (1946) 2 MLJ 65

Civil Procedure Code, 1908 (CPC) — Section 80
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High Courts15 Mar 1946

A.E. Subramania Ayyar Vs S.S. Ramaswami Ayyar and Another

Madras High Court · (1947) ILR (Mad) 261 : (1946) 59 LW 287 : (1946) 1 MLJ 395

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High Courts14 Mar 1946Dismissed

Thatha Amma alias Rugmini Amma and Others Vs Thankappa alias Madhava Mannadiar and Fifteen Ors.

Madras High Court · (1946) 03 MAD CK 0045

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