High Courts15 Apr 1946
The Official Receiver of Ramnad Vs N.P.A.K. Muthiah Chettiar
Madras High Court · AIR 1947 Mad 34 : (1947) ILR (Mad) 307 : (1946) 59 LW 445 : (1946) 2 MLJ 132
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146
COURT ARCHIVE
Madras High Court judgments, 1946
305 judgments · page 9 of 16
High Courts15 Apr 1946
Nanjappa Goundan Vs Pacha Goundar and Others
Madras High Court · (1946) 59 LW 562 : (1946) 2 MLJ 276
Transfer of Property Act, 1882 — Section 82
High Courts15 Apr 1946
V. Madhava Rao Naidu Vs Sri Gangadeswarar Temple by trustees Sabapathi Pillai and Others
Madras High Court · AIR 1947 Mad 125 : (1947) ILR (Mad) 323 : (1946) 2 MLJ 285
Madras City Tenants Protection Act, 1922 — Section 11
High Courts12 Apr 1946
Edavalath Cherunni alias Pennukutty Amma and Another Vs Maramittath Therwil Mootha Chettiar Veetil Kelu
Madras High Court · AIR 1947 Mad 208 : (1946) 59 LW 549 : (1946) 2 MLJ 266
Tamil Nadu Agriculturists Relief Act, 1938 — Section 23
High Courts11 Apr 1946
Addepalli Venkatarama Ayya Vs Sait Khial Dass Topandoss by power of attorney Agent, Jathanand and Others
Madras High Court · (1947) 60 LW 375 : (1901) 11 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts08 Apr 1946
In Re: Reference from Tinnevelly Sessions
Madras High Court · (1947) ILR (Mad) 303 : (1946) 59 LW 522 : (1946) 2 MLJ 243
Penal Code, 1860 (IPC) — Section 380, 411
High Courts05 Apr 1946
Uppuluri Ramamani Vs Yelamanchili Basavayya and Others
Madras High Court · AIR 1947 Mad 170 : (1946) 59 LW 612 : (1946) 2 MLJ 321
High Courts02 Apr 1946
S. Murugesa Gramani Vs The Province of Madras
Madras High Court · AIR 1947 Mad 74 : (1946) 59 LW 470 : (1946) 2 MLJ 171
High Courts02 Apr 1946
Devaki Antarjanam and Others Vs P. Mariyakutti Umma and Another
Madras High Court · AIR 1947 Mad 130 : (1946) 59 LW 464 : (1946) 2 MLJ 166
Court Fees Act, 1870 — Section 7(ivA)
High Courts01 Apr 1946
Kuppuswami Mudali Vs Thangavelu Mudaliar and Another
Madras High Court · AIR 1947 Mad 102 : (1946) 59 LW 504 : (1946) 2 MLJ 214
Limitation Act, 1963 — Section 6, 7
High Courts01 Apr 1946
Palacherla Venkata Rao and Others being minors represented by Mother and Guardian Venkayamma Vs Paladugula Rattamma and Others
Madras High Court · (1947) 60 LW 74 : (1946) 2 MLJ 473
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts29 Mar 1946
The Salem Dayal Bagh Stores, Ltd. Vs The Governor-General in Council, South Indian Railway and Others
Madras High Court · AIR 1947 Mad 362 : (1947) 60 LW 95 : (1947) 1 MLJ 152
Railways Act, 1890 — Section 77
High Courts29 Mar 1946
T. Umar Pulavar Vs Dawood Rowther and Others
Madras High Court · AIR 1947 Mad 68 : (1946) 59 LW 520 : (1946) 2 MLJ 229
Law of Property Act, 1925 — Section 146
High Courts29 Mar 1946
B. Nemichand Sowcar Vs Y.V. Rao
Madras High Court · AIR 1946 Mad 448 : (1946) 59 LW 315 : (1946) 2 MLJ 16
Civil Procedure Code, 1908 (CPC) — Section 13, 47
High Courts28 Mar 1946
Ittoli Moidin Koya's son Koyatti and Others Vs Imbichi Koya and Others
Madras High Court · AIR 1946 Mad 534 : (1946) 59 LW 339 : (1946) 1 MLJ 454
High Courts28 Mar 1946
Venkatasubba Reddy Vs Ramadoss Reddy
Madras High Court · AIR 1946 Mad 456 : (1946) 59 LW 301 : (1946) 1 MLJ 459
High Courts28 Mar 1946
Vastiram Manmal and Co. Vs T.S. Ramaswamy Iyer and Brothers Ltd.
Madras High Court · AIR 1947 Mad 99 : (1946) 59 LW 551 : (1946) 2 MLJ 270
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts28 Mar 1946
Srinivasaraghavan alias Srinivasa Chakravarthi and Others Vs Kalianna Goundan and Others
Madras High Court · AIR 1947 Mad 60 : (1947) ILR (Mad) 265 : (1946) 59 LW 392 : (1946) 2 MLJ 75
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts27 Mar 1946
C.S. Ponnusami Mudaliar Vs Subbaraya Mudaliar and Others
Madras High Court · AIR 1947 Mad 298 : (1947) 60 LW 49 : (1947) 1 MLJ 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts27 Mar 1946
Indo Union Assurance Co. Ltd. Vs T. Srinivasan
Madras High Court · AIR 1946 Mad 530