COURT ARCHIVE

Madras High Court judgments, 1946

305 judgments · page 7 of 16

High Courts24 Jul 1946

K.S. Sundaram Aiyar Vs Ittichathara Valia Mannadiar, Karnavan and Manager of Vadasseri Tarwad and Others

Madras High Court · AIR 1947 Mad 197 : (1947) ILR (Mad) 411 : (1946) 59 LW 614 : (1946) 2 MLJ 322

Transfer of Property Act, 1882 — Section 58

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High Courts23 Jul 1946

Yendamuri Veeranna Vs Yendamuri Satyam and Others

Madras High Court · (1947) 60 LW 242 : (1947) 1 MLJ 301

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High Courts22 Jul 1946Dismissed

Suravarapu Sarraju Vs Nidadavolu Venkatraju and Another

Madras High Court · (1946) 07 MAD CK 0029

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High Courts19 Jul 1946

Bridget Souza Bai Vs Maria Louis Bai and Others

Madras High Court · AIR 1947 Mad 119 : (1946) 59 LW 660 : (1946) 2 MLJ 362

Transfer of Property Act, 1882 — Section 114A

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High Courts19 Jul 1946

In Re: Narra Padmavathamma

Madras High Court · (1946) 59 LW 554 : (1946) 2 MLJ 271

Criminal Procedure Code, 1898 (CrPC) — Section 133

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High Courts18 Jul 1946

M.T. Parthasarathy Iyengar Vs M.T. Pankajammal and Another

Madras High Court · AIR 1947 Mad 330 : (1947) 60 LW 47 : (1947) 1 MLJ 52

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High Courts18 Jul 1946

Mookka Pillai alias Sudalaimuthu Pillai Vs Valavanda Pillai and Others

Madras High Court · AIR 1947 Mad 205 : (1946) 59 LW 707 : (1946) 2 MLJ 462

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High Courts18 Jul 1946

P.V. Muthuswami Ayyar Vs A. Velammal

Madras High Court · (1946) 59 LW 552 : (1946) 2 MLJ 273

Contract Act, 1872 — Section 70

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High Courts18 Jul 1946

In Re: Petiti Kondala Rao

Madras High Court · AIR 1947 Mad 207 : (1946) 2 MLJ 400

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High Courts17 Jul 1946

Londa Abbayee of Pithapuram Vs Badam Suryanarayana and Others

Madras High Court · (1947) 1 MLJ 246

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40

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High Courts17 Jul 1946

Sri Rajah Ravu Venkata Mahipathi Gangadhara Rama Rao Bahadur Garu, Yuvarajah of Pithapuram and Another Vs The Province of Madras

Madras High Court · (1946) 59 LW 583 : (1946) 2 MLJ 282

Suits Valuation Act, 1887 — Section 11(b)

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High Courts17 Jul 1946

R.M.L. Natarajan Chettiar (deceased) and Another Vs A.L.A.R. Rm. Vellayyan Chettiar (deceased) and Others

Madras High Court · AIR 1947 Mad 421 : (1947) 1 MLJ 180

Madras Estates Land Act, 1908 — Section 20, 21

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High Courts16 Jul 1946

Godavarthi Venkanna Vs Godavarthi Venkatanarayana

Madras High Court · AIR 1947 Mad 49 : (1947) ILR (Mad) 382 : (1946) 59 LW 466 : (1946) 2 MLJ 193

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High Courts15 Jul 1946

Tripasura Venkata Narasinga Rao Vs Vysyaraju Surayyaraju and Others

Madras High Court · AIR 1947 Mad 151 : (1947) ILR (Mad) 403 : (1946) 59 LW 533

Government of India Act, 1935 — Section 205

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High Courts15 Jul 1946

Hairoon Bibi Vs The United India Life Insurance Co. Ltd.

Madras High Court · AIR 1947 Mad 122 : (1946) 59 LW 542 : (1946) 2 MLJ 253

Contract Act, 1872 — Section 4

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High Courts15 Jul 1946

Patell Thimma Reddi and Another Vs Lakkireddigari Chinna Ranga Reddi and Others

Madras High Court · AIR 1947 Mad 65 : (1947) ILR (Mad) 379 : (1946) 59 LW 506 : (1946) 2 MLJ 213

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High Courts10 Jul 1946

A.S. Varadaraja Ayyar Vs Rama Pattar's son Kailasam Ayyar and Others

Madras High Court · AIR 1947 Mad 175 : (1946) 59 LW 661 : (1946) 2 MLJ 355

Registration Act, 1908 — Section 87

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High Courts10 Jul 1946

V.H. Subramania Vadiar, Trustee of Vatakanthara Thiruvengatappan Devaswam and the representative of the said villagers Vs Sreenivasa Vadiar, Secretary, Sree Krishna Bhajana Madom

Madras High Court · AIR 1947 Mad 100 : (1946) 59 LW 499 : (1946) 2 MLJ 221

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8

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High Courts09 Jul 1946

R.T. Ramayya Servai Vs R. Sama Ayyar and Others

Madras High Court · AIR 1947 Mad 92 : (1947) ILR (Mad) 397 : (1946) 59 LW 508 : (1946) 2 MLJ 210

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21

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High Courts09 Jul 1946

Ghanta Lakshmayya Vs Ghanta Venkateswarlu being minor by next friend and guardian Narra Pitchayya and Another

Madras High Court · AIR 1947 Mad 67 : (1946) 59 LW 502 : (1946) 2 MLJ 207

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