High Courts06 Sept 1946
Meenakshi Ammal Vs T.S. Chidambaram Chettiar (died) and Another
Madras High Court · AIR 1947 Mad 341 : (1947) 60 LW 41 : (1947) 1 MLJ 66
Civil Procedure Code, 1908 (CPC) — Section 48
COURT ARCHIVE
Madras High Court judgments, 1946
305 judgments · page 5 of 16
High Courts06 Sept 1946
Kannan alias Raman Nair Vs Valia Meladethil alias Vadakke Meladethil Kothamma Nethiar Amma's son Kombi Achan and Others
Madras High Court · AIR 1947 Mad 209 : (1947) ILR (Mad) 616 : (1946) 2 MLJ 436
Trusts Act, 1882 — Section 90
High Courts05 Sept 1946
T.S. Dorairaj Vs S.R. Lakshmi alias Rajalakshmi
Madras High Court · AIR 1947 Mad 172 : (1947) ILR (Mad) 519 : (1946) 59 LW 605 : (1946) 2 MLJ 318
Guardians and Wards Act, 1890 — Section 25
High Courts04 Sept 1946
In Re: Bommareddi Satyanarayana Reddi
Madras High Court · AIR 1947 Mad 174 : (1946) 59 LW 646 : (1946) 2 MLJ 364
Penal Code, 1860 (IPC) — Section 325, 355
High Courts04 Sept 1946
Sri Raja D.K. Venkata Lingama Nayanim Bahadur Varu (since deceased) and Another Vs Rajah Inuganti Rajagopala Venkata Narasimha Rayanim Bahadur Varu and Others
Madras High Court · AIR 1947 Mad 216 : (1947) ILR (Mad) 525 : (1946) 59 LW 685 : (1946) 2 MLJ 383
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts03 Sept 1946
The Public Prosecutor Vs Modi Kondayya
Madras High Court · AIR 1947 Mad 184 : (1947) ILR (Mad) 632 : (1946) 59 LW 608 : (1946) 2 MLJ 311
Madras Prevention of Food Adulteration Act, 1918 — Section 2
High Courts03 Sept 1946
Srimanthu Rajah Yarlagadda, Sivarama Prasad Bahadur Zamindar garu, Zamindar of Devakota Vs Jyoti Venkadu and Others
Madras High Court · AIR 1947 Mad 266 : (1947) 60 LW 51 : (1947) 1 MLJ 57
High Courts28 Aug 1946
V. Venkatasami Chetty Vs D. Panchakshara Reddy and Others
Madras High Court · AIR 1947 Mad 414 : (1947) 60 LW 214 : (1947) 1 MLJ 226
Contract Act, 1872 — Section 63
High Courts27 Aug 1946
Sri Rajah Ravu Venkata Mahipathi Suryarao Bahadur Garu of of Pithapuram Vs Mattapalli Chalamayya and Others
Madras High Court · AIR 1947 Mad 339 : (1947) 1 MLJ 87
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts27 Aug 1946
K.M. Narayanan Nambudiripad and Others Vs Varnasi alias Maravancheri Vadakketath Manakkal Sankaran Nambudiripad and Others
Madras High Court · AIR 1947 Mad 76 : (1947) ILR (Mad) 236 : (1946) 59 LW 668 : (1946) 2 MLJ 393
High Courts23 Aug 1946
Nagammal Vs Subbalakshmi Ammal and Others
Madras High Court · AIR 1947 Mad 319 : (1947) 60 LW 69 : (1947) 1 MLJ 64
High Courts23 Aug 1946
In Re: P. Srinivasa Rao
Madras High Court · (1946) 59 LW 620 : (1946) 2 MLJ 333
Presidency Towns Insolvency Act, 1909 — Section 103(b)(ii)
High Courts23 Aug 1946
K. Swaminatha Iyer and Another Vs K.G. Krishnaswami Iyer and Others
Madras High Court · AIR 1947 Mad 213 : (1947) ILR (Mad) 471 : (1946) 59 LW 602 : (1946) 2 MLJ 307
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts22 Aug 1946
Bhadri Venkataswami Vs Mandi Tata Reddy and Another
Madras High Court · AIR 1947 Mad 162 : (1947) ILR (Mad) 163 : (1946) 59 LW 649 : (1946) 2 MLJ 361
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts22 Aug 1946
In Re: Ramaswami and Another
Madras High Court · AIR 1947 Mad 195 : (1946) 2 MLJ 435
Penal Code, 1860 (IPC) — Section 411
High Courts20 Aug 1946
S.K. Kadirvelsami Naicker by his authorised agent, C. Chockalingam Pillai Vs S.P. Sultan Ahmed Badruddin Rowther (died) and Others
Madras High Court · AIR 1947 Mad 160 : (1947) ILR (Mad) 466 : (1946) 59 LW 657 : (1946) 2 MLJ 371
Madras Estates Land Act, 1908 — Section 3(1)
High Courts16 Aug 1946
COMMISSIONER OF Income Tax, MADRAS Vs RM. AR. AR. RM. ARUNACHALAM CHETTIAR (ESTATE OF).
Madras High Court · AIR 1947 Mad 196 : (1946) 14 ITR 760
High Courts16 Aug 1946
In Re: The Companies Act and S.S.R.S. Nidhi Ltd.
Madras High Court · AIR 1948 Mad 51
High Courts16 Aug 1946
The Official Liquidator Vs N. Krishnaswami Iyengar and Others
Madras High Court · (1947) 60 LW 471 : (1947) 1 MLJ 234
High Courts16 Aug 1946
The Commissioner of Income Tax Vs Estate of late Rm.Ar.Ar.Rm. Arunachalam Chettiar, through Receivers V. Ramaswami Aiyangar and Another
Madras High Court · (1947) ILR (Mad) 459 : (1946) 59 LW 611 : (1946) 2 MLJ 330
Income Tax Act, 1961 — Section 66(1)