High Courts16 Aug 1946
Gutti Nukamma Vs Matcha Bansayya and Others
Madras High Court · (1947) ILR (Mad) 515 : (1946) 59 LW 593 : (1946) 2 MLJ 303
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
COURT ARCHIVE
Madras High Court judgments, 1946
305 judgments · page 6 of 16
High Courts15 Aug 1946
Pentakota Latchanna and Another Vs Vugginna Kannayamma
Madras High Court · AIR 1947 Mad 120 : (1947) ILR (Mad) 502 : (1946) 59 LW 560 : (1946) 2 MLJ 279
Penal Code, 1860 (IPC) — Section 352, 426
High Courts15 Aug 1946
Syed Ahmed and Another Vs Julaiha Bivi and Others
Madras High Court · AIR 1947 Mad 176 : (1947) ILR (Mad) 480 : (1946) 59 LW 634 : (1946) 2 MLJ 335
Mussalman Wakf Validating Act, 1913 — Section 3
High Courts08 Aug 1946
In Re: Venkadari Thippayya and Others
Madras High Court · AIR 1947 Mad 118 : (1947) ILR (Mad) 500 : (1946) 59 LW 564 : (1946) 2 MLJ 280
High Courts08 Aug 1946
Pipireddigari Gopala Reddi and Another Vs N. Lakshmi Reddi
Madras High Court · AIR 1947 Mad 124 : (1947) ILR (Mad) 555 : (1946) 59 LW 548 : (1946) 2 MLJ 281
Penal Code, 1860 (IPC) — Section 341
High Courts07 Aug 1946
Moturu Nagaraju Vs Moturu Parvatamma
Madras High Court · AIR 1947 Mad 316 : (1947) 60 LW 94 : (1947) 1 MLJ 81
High Courts07 Aug 1946
Kota Navaneethammal and Another Vs Wupputur Kamalammal and Others
Madras High Court · AIR 1947 Mad 131 : (1947) ILR (Mad) 510 : (1946) 59 LW 655 : (1946) 2 MLJ 380
High Courts07 Aug 1946
Mylavarapu Ramakrishna Rao, Secretary and Treasurer of the above Mills Vs Mothey Krishna Rao
Madras High Court · (1947) ILR (Mad) 546 : (1947) 60 LW 90 : (1947) 1 MLJ 75
High Courts06 Aug 1946
Vellai Goundan alias Munisami Goundan and Others Vs Manian Rajagopal Mudaliar
Madras High Court · AIR 1947 Mad 310 : (1947) 60 LW 72 : (1947) 1 MLJ 68
High Courts02 Aug 1946
Ramaswami Naicker Vs Rangaswami Naicker and Another
Madras High Court · AIR 1947 Mad 245 : (1947) ILR (Mad) 558 : (1946) 59 LW 540 : (1946) 2 MLJ 251
Penal Code, 1860 (IPC) — Section 323, 324
High Courts02 Aug 1946
K. Kandaswami and Another Vs K.K. Neelamagam Pillai
Madras High Court · AIR 1947 Mad 112 : (1946) 59 LW 666 : (1946) 2 MLJ 368
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Aug 1946
Rahima Bibi Vs A.K. Sherfuddin
Madras High Court · AIR 1947 Mad 155 : (1947) ILR (Mad) 541 : (1946) 59 LW 592 : (1946) 2 MLJ 305
Contract Act, 1872 — Section 68
High Courts30 Jul 1946
V. Lakshmipathi Naidu, sole proprietor of the Nilgiri Potato Supply Co. Vs M.E. Mohamed Ghani
Madras High Court · AIR 1947 Mad 83 : (1946) 59 LW 531 : (1946) 2 MLJ 255
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jul 1946
The Executive Officer, Panchayat Board Vs Bondapalli Ayodhyaramayya
Madras High Court · AIR 1947 Mad 132 : (1946) 2 MLJ 350
Madras Local Boards Act, 1884 — Section 193
High Courts30 Jul 1946
Mandavalli Kamaraja being minor by mother and guardian Mahalakshmamma Vs Kasina Mallayya and Others
Madras High Court · (1946) 59 LW 699 : (1946) 2 MLJ 432
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Jul 1946
The Executive Officer, Panchayat Board Vs Bandapalli Ayodhyaramayya
Madras High Court · (1946) 59 LW 647 : (1946) 2 MLJ 348
Madras Local Boards Act, 1884 — Section 193
High Courts29 Jul 1946
P.L. Rangiah Chettiar Vs Parthasarathy Iyengar
Madras High Court · AIR 1947 Mad 258 : (1946) 59 LW 695 : (1946) 2 MLJ 401
Contract Act, 1872 — Section 40
High Courts29 Jul 1946
Mylavaram Nagayya Vs The Penukonda Co-operative Town Bank Ltd.
Madras High Court · AIR 1947 Mad 90 : (1946) 59 LW 523 : (1946) 2 MLJ 231
Limitation Act, 1963 — Article 96
High Courts29 Jul 1946
P. Ramakrishna Ayyar and Brothers Vs Mandayapurath Unni Moopan
Madras High Court · AIR 1947 Mad 36 : (1947) ILR (Mad) 81 : (1946) 59 LW 589 : (1946) 2 MLJ 315
Provincial Small Cause Courts Act, 1887 — Section 35(1)
High Courts26 Jul 1946
In Re: Sri Jami Veerabhadraswamy
Madras High Court · AIR 1947 Mad 190 : (1946) 59 LW 623 : (1946) 2 MLJ 329
Criminal Procedure Code, 1898 (CrPC) — Section 438(1)