High Courts08 Jul 1946
Komirineni Rosayya and Another Vs Munnamgi Rosayya
Madras High Court · AIR 1947 Mad 345 : (1947) 1 MLJ 60
COURT ARCHIVE
Madras High Court judgments, 1946
305 judgments · page 8 of 16
High Courts08 Jul 1946
T.G. Annamalai Chettiar and Others Vs Kuttigan alias Muniyappa Naidu and Others
Madras High Court · AIR 1947 Mad 189 : (1946) 2 MLJ 268
Madras Estates Land Act, 1908 — Section 140
High Courts08 Jul 1946
Kanteti Venkata Seshavatharam and Others Vs Chapalamadugu Venkata Rangayya and Others
Madras High Court · AIR 1947 Mad 111 : (1947) ILR (Mad) 393 : (1946) 59 LW 536 : (1946) 2 MLJ 257
Tamil Nadu Agriculturists Relief Act, 1938 — Section 26
High Courts28 May 1946
In Re: Mariappan alias Vengayan and Another
Madras High Court · AIR 1947 Mad 264 : (1947) ILR (Mad) 433 : (1946) 59 LW 451 : (1946) 2 MLJ 128
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 27
High Courts28 May 1946
In Re: Nachimuthu Goundan and Others
Madras High Court · AIR 1947 Mad 259 : (1947) ILR (Mad) 425 : (1946) 2 MLJ 137
Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Apr 1946
V.T. Elaya Pillai Vs Ramasami Jadaya Goundan
Madras High Court · AIR 1947 Mad 165 : (1946) 59 LW 677 : (1946) 2 MLJ 373
Madras Impartible Estates Act, 1902 — Section 4
High Courts26 Apr 1946
Chinnasami Thanjiroyar Vs Pichai Maricar
Madras High Court · AIR 1947 Mad 58 : (1947) ILR (Mad) 360 : (1946) 59 LW 453 : (1946) 2 MLJ 141
Civil Procedure Code, 1908 (CPC) — Section 104(h)
High Courts25 Apr 1946
Dharba Veera Venkata Satyanarayana and Another Vs National Insurance Company Ltd.
Madras High Court · AIR 1947 Mad 51 : (1947) ILR (Mad) 313 : (1946) 59 LW 441 : (1946) 2 MLJ 126
High Courts24 Apr 1946
Brahadeeswara Mudaliar Vs Rajagopal Pillai
Madras High Court · AIR 1947 Mad 71 : (1946) 59 LW 469 : (1946) 2 MLJ 173
High Courts24 Apr 1946
V.K. Janaki Amma and Another Vs Thazhetheranjoli Kozhipra Raman Nair and Others
Madras High Court · AIR 1946 Mad 532 : (1947) ILR (Mad) 318 : (1946) 59 LW 443 : (1946) 2 MLJ 135
Madras Marumakkathayam Act, 1932 — Section 19
High Courts22 Apr 1946
Venkataswami Naicker Vs Balakrishna Naicker and Others
Madras High Court · AIR 1947 Mad 47 : (1946) 59 LW 510 : (1946) 2 MLJ 219
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts22 Apr 1946
Sri Lakshminarayanaperumalswami Vs Kasthuri Naicker and Others
Madras High Court · AIR 1947 Mad 3 : (1947) ILR (Mad) 253 : (1946) 59 LW 448 : (1946) 2 MLJ 123
High Courts22 Apr 1946
Eangoli Krishnan Vs Kuniyll Soopi and Others
Madras High Court · AIR 1947 Mad 274 : (1947) 60 LW 40 : (1947) 1 MLJ 32
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts18 Apr 1946
Banti Lakshmi Naidu (deceased) and Others Vs Mantha Gumpa Someswararao
Madras High Court · AIR 1947 Mad 88 : (1946) 59 LW 463 : (1946) 2 MLJ 168
High Courts18 Apr 1946
In Re: M. Muniswami Goundar
Madras High Court · AIR 1947 Mad 430 : (1947) 1 MLJ 36
High Courts18 Apr 1946
In Re: Patan Alli Khan and Others
Madras High Court · AIR 1947 Mad 248 : (1947) ILR (Mad) 365 : (1946) 59 LW 472 : (1946) 2 MLJ 195
Penal Code, 1860 (IPC) — Section 302
High Courts17 Apr 1946
K.V. Thangavelu Vs The Court of Wards and Others
Madras High Court · AIR 1947 Mad 38 : (1947) ILR (Mad) 334 : (1946) 59 LW 430 : (1946) 2 MLJ 143
Madras Impartible Estates Act, 1902 — Section 4Succession Act, 1925 — Section 114
High Courts17 Apr 1946
In Re: Kalyanasundara Gounder and Another
Madras High Court · AIR 1947 Mad 247 : (1946) 59 LW 527 : (1946) 2 MLJ 241
Companies Act, 1956 — Section 177(5)
High Courts17 Apr 1946
In Re: Polisetti Govinda Rao of Ellore
Madras High Court · AIR 1947 Mad 223 : (1946) 59 LW 695 : (1946) 2 MLJ 407
Factories Act, 1948 — Section 71
High Courts17 Apr 1946
The Official Receiver of Ramnad Vs Lakshmanan Chettiar and Another
Madras High Court · AIR 1947 Mad 224 : (1947) ILR (Mad) 325 : (1946) 59 LW 544 : (1946) 2 MLJ 262