High Courts14 Mar 1946
In Re: Vempati Satyanarayana Sastri
Madras High Court · AIR 1946 Mad 412 : (1947) ILR (Mad) 154 : (1946) 59 LW 301 : (1946) 1 MLJ 458
COURT ARCHIVE
Madras High Court judgments, 1946
305 judgments · page 11 of 16
High Courts14 Mar 1946
Gedela Atchayya and Others Vs Koppisetti Appalaraju and Another
Madras High Court · AIR 1947 Mad 109 : (1946) 59 LW 525 : (1946) 2 MLJ 233
Madras Debt Conciliation Act, 1936 — Section 10(2)
High Courts14 Mar 1946
Kadir Bibi and Others Vs M.V. Mailappa Pillai and Others
Madras High Court · AIR 1946 Mad 542 : (1946) ILR (Mad) 739 : (1946) 59 LW 398 : (1946) 2 MLJ 82
Transfer of Property Act, 1882 — Section 60
High Courts14 Mar 1946
KR.RM.SM.RM. Ramanathan Chettiar Vs K.AR. Ramanathan Chettiar alias Sethu Chettiar and Others
Madras High Court · AIR 1947 Mad 57 : (1946) 59 LW 411 : (1946) 2 MLJ 114
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts13 Mar 1946
Puliyadi Rajagopala Aiyar Vs Karuppiah Pandithan by this authorised agent, Ganapathi Pandithan
Madras High Court · (1946) 59 LW 356 : (1946) 1 MLJ 392
High Courts13 Mar 1946
Mukkara Rudrappa Chetti Vs The Karvetnagar Trust Estate
Madras High Court · (1947) 60 LW 217 : (1947) 1 MLJ 248
Madras Estates Land Act, 1908 — Section 13(3)
High Courts13 Mar 1946
Earamalla Sanjamma Vs Anna Sayanna
Madras High Court · AIR 1948 Mad 67 : (1947) 60 LW 202 : (1947) 1 MLJ 252
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(3)
High Courts12 Mar 1946
Murikipudi Ankamma Vs Tummalacheruvu Narasayya and Others
Madras High Court · AIR 1947 Mad 127 : (1946) 59 LW 663 : (1946) 2 MLJ 357
Transfer of Property Act, 1882 — Section 41
High Courts12 Mar 1946
Mokshagundam Nagabhushanayya and Others Vs Pasam Kotayya and Others
Madras High Court · AIR 1946 Mad 444 : (1947) ILR (Mad) 179 : (1946) 59 LW 289 : (1946) 1 MLJ 398
High Courts11 Mar 1946
Narayanan Nambudripad Vs Beepattumma
Madras High Court · AIR 1946 Mad 387 : (1946) ILR (Mad) 665 : (1946) 59 LW 286 : (1946) 1 MLJ 400
High Courts08 Mar 1946
VENKATA SESHAVATHARAM AND OTHERS Vs CHAPALAMADUGU VENKATA RANGAYYA AND OTHERS.
Madras High Court · (1946) 14 ITR 722
High Courts08 Mar 1946
D. Narayana Singh Vs Nalluri Seetharatnamma
Madras High Court · AIR 1946 Mad 415 : (1946) 59 LW 299 : (1946) 1 MLJ 435
High Courts08 Mar 1946
Tarlada Krishna Rao and Another Vs Gonti Bairagi and Another
Madras High Court · AIR 1947 Mad 52 : (1947) ILR (Mad) 184 : (1946) 59 LW 394 : (1946) 2 MLJ 85
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Mar 1946
In Re: Someshwar H. Shelat
Madras High Court · AIR 1946 Mad 430 : (1946) 59 LW 252 : (1946) 1 MLJ 368
High Courts07 Mar 1946
R. Thirumalai Naicker by his duly constituted agent V.S. Govindaraja Naicker Vs Ethirajammah and Others
Madras High Court · (1946) 59 LW 342 : (1946) 1 MLJ 438
High Courts07 Mar 1946
Jaldu Manikyala Rao and Others Vs Nimmagadda Venkatappayya
Madras High Court · AIR 1946 Mad 447 : (1947) ILR (Mad) 234 : (1946) 59 LW 300 : (1946) 1 MLJ 443
High Courts06 Mar 1946
Yenikokalva Gorla Narappa Vs Yenikokalva Chinnareppa and Others
Madras High Court · AIR 1947 Mad 98 : (1946) 59 LW 412 : (1946) 2 MLJ 115
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)
High Courts06 Mar 1946
Somasundaram Pillai Vs The Official Receiver
Madras High Court · AIR 1947 Mad 95 : (1946) 59 LW 507 : (1946) 2 MLJ 209
Provincial Insolvency Act, 1920 — Section 5Tamil Nadu Agriculturists Relief Act, 1938 — Section 21
High Courts05 Mar 1946
Andal Vaidyanathan Vs Abdul Allam Vaidya
Madras High Court · AIR 1946 Mad 446 : (1947) ILR (Mad) 175 : (1946) 59 LW 293 : (1946) 1 MLJ 402
High Courts05 Mar 1946
Kachikidambi Srinivasa Varadachariar Vs Sri Manavala Mahamunigal Temple
Madras High Court · AIR 1947 Mad 63 : (1946) 59 LW 410 : (1946) 2 MLJ 112