High Courts22 Feb 1946
S.A. Panchapagesa Ayyar Vs R. Rajamani Ayyar and Another
Madras High Court · AIR 1947 Mad 72 : (1946) 59 LW 538 : (1946) 2 MLJ 121
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
COURT ARCHIVE
Madras High Court judgments, 1946
305 judgments · page 13 of 16
High Courts21 Feb 1946
Penta Govindu and Another Vs Medida Venkatapathi and Others
Madras High Court · AIR 1946 Mad 427 : (1947) ILR (Mad) 105 : (1946) 59 LW 296 : (1946) 1 MLJ 407
High Courts21 Feb 1946
In Re: Chuckler Sevuttu Raman
Madras High Court · AIR 1947 Mad 129 : (1946) 59 LW 559 : (1946) 2 MLJ 272
High Courts19 Feb 1946
Maruthy, Karnavan and Manager of the Tavazhi Vs Thayyil Pathumma (insane) by next friend Manakkadavan Pukkadan Ayissumma
Madras High Court · AIR 1946 Mad 391 : (1946) 59 LW 224 : (1946) 1 MLJ 285
High Courts14 Feb 1946
Bhogavilli Parakala Rao and Others Vs Bhogavilli Subba Rao and Others
Madras High Court · (1946) 59 LW 330 : (1946) 1 MLJ 411
High Courts08 Feb 1946
Lingala Bugga Reddi Vs Yennam Pedda Yerikala Reddi and Others
Madras High Court · AIR 1946 Mad 408 : (1946) 1 MLJ 307
High Courts08 Feb 1946
In Re: S. Pichai Pillai
Madras High Court · AIR 1946 Mad 389 : (1946) 59 LW 240 : (1946) 1 MLJ 331
High Courts08 Feb 1946
In Re: Sala Mahammad
Madras High Court · AIR 1946 Mad 413 : (1946) 59 LW 326 : (1946) 1 MLJ 437
High Courts08 Feb 1946
P. Kuttiali and Another
Madras High Court · (1946) 59 LW 218 : (1946) 1 MLJ 286
High Courts08 Feb 1946
The Public Prosecutor Vs D. Khader Khan
Madras High Court · AIR 1947 Mad 321 : (1946) 2 MLJ 461
Madras General Sales Tax Act, 1939 — Section 15(b)
High Courts08 Feb 1946
In Re: V.T. Elaya Pillai and Others
Madras High Court · AIR 1947 Mad 191 : (1946) 59 LW 331 : (1946) 1 MLJ 449
High Courts07 Feb 1946
Subbiah Pillai Vs Muthathal Achi
Madras High Court · AIR 1946 Mad 457 : (1946) 1 MLJ 308
High Courts07 Feb 1946
Tallapragada China Venkatanarasimharao Vs Yedida Panchamukhi Anjaneya Kumara Venkata Varaha Narasimhaswami being minor by mother and guardian Bapanamma and Others
Madras High Court · AIR 1947 Mad 149 : (1946) 59 LW 260 : (1946) 1 MLJ 351
High Courts05 Feb 1946
The Kumbakonam Mutual Benefit Fund Ltd. Vs C. Ramaswami and Another
Madras High Court · AIR 1946 Mad 396 : (1947) ILR (Mad) 99 : (1946) 59 LW 246 : (1946) 1 MLJ 343
High Courts05 Feb 1946
Somepalli Mutyalu Vs Chittineni Veerayya and Others
Madras High Court · AIR 1946 Mad 452 : (1946) 59 LW 278 : (1946) 1 MLJ 346
High Courts05 Feb 1946
In Re: Narayana Aiyar
Madras High Court · AIR 1947 Mad 66 : (1947) ILR (Mad) 79 : (1946) 59 LW 329 : (1946) 1 MLJ 448
High Courts04 Feb 1946
Isaka Venkatareddi and Another Vs Vemireddi Rangareddi and Others
Madras High Court · AIR 1946 Mad 491 : (1946) 59 LW 291 : (1946) 1 MLJ 452
High Courts01 Feb 1946
Palaniammal Vs Arumugham Chetti
Madras High Court · AIR 1946 Mad 481 : (1946) 59 LW 219 : (1946) 1 MLJ 277