High Courts19 Jan 1927
Subramania Iyer alias Gurumurthi Ayyar Vs Varadarajulu Naidu and Others
Madras High Court · 103 Ind. Cas. 146
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 34 of 35
High Courts19 Jan 1927
Dakshinamurthy Pillai Vs Vedamurthy Mudaliar and Others
Madras High Court · AIR 1927 Mad 842
High Courts19 Jan 1927
Dakshinamurthi Pillai Vs Vedamurthy Mudaliar and Others
Madras High Court · 103 Ind. Cas. 311 : (1927) 53 MLJ 440
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Jan 1927
Vellachamy Vs K. P. A. N. R. Muthiah Chetty and Others
Madras High Court · AIR 1927 Mad 1132 : 103 Ind. Cas. 274 : (1927) 26 LW 241
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts19 Jan 1927
Subramania Aiyar alias Gurumurthi Aiyar Vs Varadarajulu Naidu and Others
Madras High Court · (1927) 26 LW 19 : (1927) 53 MLJ 110
High Courts19 Jan 1927
Palepu Narayanamurthi Vs Komali Chandrayya
Madras High Court · AIR 1927 Mad 790 : (1927) 26 LW 67 : (1927) 53 MLJ 174
High Courts19 Jan 1927
Julien Marret Vs Mahomed Khaleel and Another
Madras High Court · AIR 1927 Mad 443 : 103 Ind. Cas. 31 : (1927) 53 MLJ 375
High Courts11 Jan 1927
Rachapudi Bhavanarayana and Others Vs Kolla Venkayya
Madras High Court · AIR 1927 Mad 775
High Courts11 Jan 1927
(Kolleppa) Seshayya Vs Vedumada Hammayamma and Others
Madras High Court · AIR 1927 Mad 1109
Specific Relief Act, 1877 — Section 15, 16
High Courts11 Jan 1927
W. Subbalakshmi Ammal Vs Narasimiah
Madras High Court · AIR 1927 Mad 586 : (1927) 25 LW 563 : (1927) 52 MLJ 482
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Jan 1927
Unnamalai Ammal Vs F. W. Wilson and Others
Madras High Court · AIR 1927 Mad 1187 : 103 Ind. Cas. 869
High Courts11 Jan 1927
Kamisetty Raja Rao Vs T. Ramaswami
Madras High Court · AIR 1927 Mad 566 : (1927) ILR (Mad) 754 : (1927) 25 LW 608 : (1927) 52 MLJ 647
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts11 Jan 1927
W. Subbalakshmi Ammal Vs Narasiah A. Lakshminarasimha Aiyah Vs W. Subbalakshmi Ammal and Another
Madras High Court · 102 Ind. Cas. 360
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Jan 1927
Ahobilachariar and Others Vs Thulasi Ammal and Others
Madras High Court · AIR 1927 Mad 830 : 103 Ind. Cas. 281
High Courts07 Jan 1927
Public Prosecutor Vs K. Saidali Kutti and Sons
Madras High Court · AIR 1927 Mad 624 : (1927) ILR (Mad) 752 : (1927) 25 LW 655
High Courts07 Jan 1927
Adusumilli Gopalakrishnayya and Another Vs Battula Venkataswami
Madras High Court · (1927) 26 LW 72 : (1927) 53 MLJ 226
High Courts07 Jan 1927
Adusumilli Gopalakrishnayya and Another Vs Kosuri Venkataratnam and Others
Madras High Court · AIR 1927 Mad 1088 : 103 Ind. Cas. 618
High Courts07 Jan 1927
Narayanan, minor by next friend Palani Goundan Vs Pappayi alias Karuppayi
Madras High Court · AIR 1927 Mad 788 : 103 Ind. Cas. 499 : (1927) 26 LW 164 : (1927) 53 MLJ 229