High Courts01 Feb 1927
T. K. Kaliaperumal Naicker and Others Vs O. S. Ramchandra Ayyar and Others
Madras High Court · AIR 1927 Mad 693
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 33 of 35
High Courts01 Feb 1927
T.R. Kaliaperumal Naicker and Others Vs O.S. Ramachandra Aiyar, Official Receiver in I.P. No. 38 of 1919 on the file of the Court of the District Munsif of Kumbakonam (ceased to be O.R.) and Another
Madras High Court · (1927) 53 MLJ 142
Provincial Insolvency Act, 1920 — Section 20
High Courts31 Jan 1927
Goli Paddayya and Others Vs Chaliki Krishnamurthy
Madras High Court · AIR 1927 Mad 653 : (1928) ILR (Mad) 203 : 103 Ind. Cas. 331 : (1927) 25 LW 773 : (1927) 52 MLJ 674
High Courts28 Jan 1927
Pethaperumal Chettiar Vs Chidambaram Chettiar
Madras High Court · AIR 1927 Mad 592 : 102 Ind. Cas. 396 : (1927) 52 MLJ 670
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26
High Courts27 Jan 1927
Ayyamperumal Nadar and Others Vs Muthuswami Pillai
Madras High Court · AIR 1927 Mad 687 : (1927) 26 LW 899
High Courts27 Jan 1927
Abayambal Ammal Vs T. K. Rajarathna Ayyar and Others
Madras High Court · AIR 1927 Mad 1095
High Courts26 Jan 1927
M. A. Razack Vs King-Emperor
Madras High Court · AIR 1927 Mad 501 : (1927) ILR (Mad) 760
High Courts26 Jan 1927
Josyam Parasuramayya Vs Josyam Venkataramayya and Others
Madras High Court · AIR 1927 Mad 777 : 103 Ind. Cas. 855
High Courts26 Jan 1927
U. Panduranga Bhatta Vs M. Krishna Nayak and Sons and Others
Madras High Court · (1927) 53 MLJ 303
High Courts26 Jan 1927
Vepery Kotilingam Mudaliar (dead) and Another Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · (1927) 53 MLJ 452
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Religious Endowments Act — Section 80(2)
High Courts26 Jan 1927
In Re: M.A. Razak
Madras High Court · (1927) 25 LW 613 : (1927) 52 MLJ 620
Madras City Municipal Act, 1904 — Section 357
High Courts25 Jan 1927
V. Panduranga Bhatta Vs M. Krishna Nayak and sons and Others
Madras High Court · AIR 1927 Mad 889
High Courts21 Jan 1927
In re: Donepudi Rangayya and Another
Madras High Court · AIR 1927 Mad 1111
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jan 1927
Konakalla Rama Rao Vs Nallari Pitchayya
Madras High Court · (1927) 53 MLJ 131
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts21 Jan 1927
Abdul Kadi Rowther and Another Vs Uthumansa Rowther
Madras High Court · AIR 1927 Mad 722
High Courts20 Jan 1927
Muthu K.R.N. Muthia Chettiar Vs M.B.P.R.E.S.P. Ekappa Chettiar and Others
Madras High Court · AIR 1927 Mad 598 : (1927) 52 MLJ 597
Government of India Act, 1915 — Section 107
High Courts20 Jan 1927
Adinarayana Reddi Vs Subbarayal Reddi and Others
Madras High Court · AIR 1927 Mad 1116(1)
High Courts20 Jan 1927
Tangella Narasimhaswami, Dharmakartha of Sri Kodanda Ramachandra Moorthy Vs Iamidi Venkatalingam and Others
Madras High Court · AIR 1927 Mad 636 : (1927) ILR (Mad) 687 : 103 Ind. Cas. 302 : (1927) 25 LW 806 : (1927) 53 MLJ 203
Trusts Act, 1882 — Section 5
High Courts20 Jan 1927
Muthu K.R.N. Muthia Vs M.B.P.R.E.S.P. Ekappa Chettiar and Others
Madras High Court · 101 Ind. Cas. 646
Civil Procedure Code, 1908 (CPC) — Section 115