High Courts16 Feb 1927
Muthukumarasami Mudaliar alias Muthaiya Mudaliar and Others Vs Harinarayana Mudaliar (dead) and Others
Madras High Court · (1927) 26 LW 282 : (1927) 53 MLJ 601
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 31 of 35
High Courts16 Feb 1927
In Re: Taranagowd and Others
Madras High Court · (1928) ILR (Mad) 515 : (1928) 55 MLJ 24
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts16 Feb 1927
Muthukrishna Mudaliar and Others Vs Harinaraya Mudaliar and Others
Madras High Court · AIR 1927 Mad 785
High Courts16 Feb 1927
Maniappa Udayam and Others Vs Sabapathi Asari and Another
Madras High Court · 105 Ind. Cas. 202
High Courts16 Feb 1927
(Ivaturi) Lingayya Ayyavaru Vs Kandula Gangiah and Others
Madras High Court · AIR 1928 Mad 58
Madras Estates Land Act, 1908 — Section 6
High Courts11 Feb 1927
Srila Sri Vithilinga Pandara Sannadhi Vs Muniandi Samban
Madras High Court · AIR 1927 Mad 826
High Courts11 Feb 1927
Sinnadri Venkatanarasayya Vs Official Receiver
Madras High Court · AIR 1927 Mad 826(1)
High Courts11 Feb 1927
The Chingleput Municipal Council and Another Vs Ayyakannu Thambiran
Madras High Court · AIR 1927 Mad 798 : (1927) 53 MLJ 374
High Courts11 Feb 1927
Nune Ayyannamma Vs Valloori Ramaswami
Madras High Court · (1927) 26 LW 231 : (1927) 53 MLJ 444
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts11 Feb 1927
Aromalla Gurunathan Yogi and Another Vs Arimanda Raghavayya and Others
Madras High Court · AIR 1928 Mad 401
High Courts11 Feb 1927
Karupanna Pillai Vs Ethumalai Pillai
Madras High Court · 103 Ind. Cas. 670
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)
High Courts11 Feb 1927
The Chingleput Municipal Council and Another Vs Ayyakanny Thambiran
Madras High Court · 103 Ind. Cas. 883 : (1927) 26 LW 81
High Courts10 Feb 1927
Jammula Narayanamurthi and Others Vs Nilambara Prudhivisinghi Santo and Others
Madras High Court · 107 Ind. Cas. 511
High Courts10 Feb 1927
Jamula Narayana Murthi and Others Vs Nilambara Prudhvisinghi Santo and Others
Madras High Court · AIR 1928 Mad 226
High Courts09 Feb 1927
Rama Naidu Vs Veerapuram Venkatasami Naidu alias Chinna Naidu
Madras High Court · AIR 1927 Mad 695 : 101 Ind. Cas. 891 : (1927) 53 MLJ 102
Penal Code, 1860 (IPC) — Section 323, 447
High Courts09 Feb 1927
A. Parayya Vs Venkatigadu and Another
Madras High Court · AIR 1927 Mad 603 : 102 Ind. Cas. 497 : (1927) 26 LW 137 : (1927) 52 MLJ 563
Workmans Breach of Contract Act, 1859 — Section 2(1)
High Courts08 Feb 1927
Mooka Kone alias Vannia Kone and Others Vs Pichai alias Devendra Kone and Ammakutti alias Vannichi Ammal and Another
Madras High Court · (1928) 27 LW 611 : (1928) 54 MLJ 174
High Courts08 Feb 1927
Kottayi Chathukutty Vs Changanatha Parkum Thottathil Kunhappan and Another
Madras High Court · AIR 1927 Mad 776
High Courts08 Feb 1927
Erechamveettil Parkum Koottayi Chathukutty Vs Changanatha Parkum Thottathil Kunhappu and Another
Madras High Court · (1927) ILR (Mad) 813 : 103 Ind. Cas. 677 : (1927) 26 LW 84 : (1927) 53 MLJ 224