High Courts08 Feb 1927
Patinhare Koonthilot Mayankutti Vs Kaneelandyil Parkum Thavath Kanhayi Biyyathumma and Another
Madras High Court · AIR 1927 Mad 824 : (1927) 26 LW 161 : (1927) 53 MLJ 512
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 32 of 35
High Courts08 Feb 1927
Archaka Sundara Raju Dikshatulu Vs Archaka Seshadri Dikshatulu and Others
Madras High Court · AIR 1928 Mad 35 : (1927) 26 LW 739 : (1928) 54 MLJ 76
High Courts08 Feb 1927
Mookka Kone alias Vannia Kone and Others Vs Ammakutti alias Vannichi Ammal and Another
Madras High Court · (1928) ILR (Mad) 1 : 108 Ind. Cas. 760
High Courts07 Feb 1927
The Commissioner of Income Tax Vs T.S. Firm, Tanjore
Madras High Court · (1927) ILR (Mad) 847 : (1927) 26 LW 119 : (1927) 53 MLJ 249
High Courts04 Feb 1927
Semba Parayan Vs Maral and Others
Madras High Court · AIR 1927 Mad 674 : (1927) 25 LW 802 : (1927) 52 MLJ 711
High Courts04 Feb 1927
Makam Lakshmi Narayanappa and Others Vs Makam Batchayya and Others
Madras High Court · 103 Ind. Cas. 829 : (1927) 53 MLJ 38
High Courts04 Feb 1927
Musunuri Venkatanarayana Vs Tennamani Ramanna
Madras High Court · AIR 1927 Mad 945(1)
High Courts03 Feb 1927
Govindasamy Koundan and Others Vs Bapatla Venkoba Row and Others
Madras High Court · AIR 1927 Mad 779
High Courts03 Feb 1927
(Boddipati) Lalamma and Others Vs Emperor
Madras High Court · AIR 1928 Mad 197
High Courts03 Feb 1927
Govindaswami Koundan and Others Vs Kandaswami Koundan and Another
Madras High Court · (1927) 53 MLJ 489
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts03 Feb 1927
In Re: Bodipatti Lalamma and Others
Madras High Court · (1928) ILR (Mad) 338 : (1928) 27 LW 239 : (1928) 54 MLJ 709
High Courts03 Feb 1927
Venkatachalam Chetti, minor by next friend S.A.S.R.M. Ramanathan Chetti Vs Paramasivam Pillai
Madras High Court · AIR 1927 Mad 668 : (1927) 52 MLJ 709
High Courts03 Feb 1927
In Re: William Plythe Perrett
Madras High Court · 105 Ind. Cas. 448
Presidency Towns Insolvency Act, 1909 — Section 103
High Courts02 Feb 1927
Ramaswamy Pillai and Others Vs Kasinatha Iyer and Others
Madras High Court · AIR 1928 Mad 226(1)
Limitation Act, 1963 — Article 21
High Courts02 Feb 1927
Ramasami Pillai and Others Vs Kasinath Iyer and Others
Madras High Court · 108 Ind. Cas. 529
Limitation Act, 1963 — Section 21
High Courts02 Feb 1927
S.S.A.S. Arunachalam Chettiar Vs A.M. Muhammad Salihu Marakkayar and Others
Madras High Court · AIR 1928 Mad 133 : (1927) 26 LW 803
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts02 Feb 1927
S.P.M. Muthiah Chetti and Others Vs Muthu K.R.A.R. Karuppan Chetti and Others
Madras High Court · AIR 1927 Mad 852 : (1927) ILR (Mad) 786 : (1927) 26 LW 465 : (1927) 53 MLJ 606
Contract Act, 1872 — Section 15
High Courts02 Feb 1927
Simhadri Venkatanarasayya Vs The Official Receiver
Madras High Court · (1927) 26 LW 61 : (1927) 53 MLJ 136
Provincial Insolvency Act, 1920 — Section 53
High Courts01 Feb 1927
T.R. Kaliaperumal Naicker and Others Vs O.S. Ramachandra Iyer and Others
Madras High Court · 102 Ind. Cas. 444 : (1927) 26 LW 171
Provincial Insolvency Act, 1920 — Section 20, 29