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Madras High Court judgments, 1927

695 judgments · page 35 of 35

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High Courts06 Jan 1927

K.S. Natesa Iyer Vs Sahasranama Iyer and Others

Madras High Court · 103 Ind. Cas. 814

Transfer of Property Act, 1882 — Section 58
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High Courts06 Jan 1927

Yarlagada Pakeerayya and Others Vs Puligadda Suryanarayana and Another

Madras High Court · 103 Ind. Cas. 74

Contract Act, 1872 — Section 46
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High Courts06 Jan 1927

Yarlagadda Pakeerayya and Others Vs Puligadda Suryanarayana and Another

Madras High Court · AIR 1927 Mad 791

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High Courts06 Jan 1927

K.S. Natesa Aiyar Vs Sahasranama Aiyar and Others

Madras High Court · AIR 1927 Mad 773 : (1927) 53 MLJ 550

Transfer of Property Act, 1882 — Section 58
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High Courts06 Jan 1927

Ramalingam Chettiar Vs A.L.S.R.P.L. Subrahmanya Chettiar by his agent Narayanan Chettiar and Others

Madras High Court · (1927) ILR (Mad) 614 : 103 Ind. Cas. 394 : (1927) 25 LW 699 : (1927) 52 MLJ 612

Evidence Act, 1872 — Section 92
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High Courts06 Jan 1927

Sri Ranga Thathachariar, late a minor by next friend Komalathammal, but now declared major and next friend discharged Vs Srinivasa Thathachariar alias Srinivasa Raghavachariar

Madras High Court · AIR 1927 Mad 801 : (1927) ILR (Mad) 866 : (1927) 26 LW 125 : (1927) 53 MLJ 189

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High Courts05 Jan 1927

Krishna Mahanty Vs Gangadhara Padhi and Others

Madras High Court · AIR 1927 Mad 670 : 103 Ind. Cas. 120 : (1927) 52 MLJ 706

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High Courts05 Jan 1927

The Secretary of State for India in Council Vs P.A. Madurai Chetty and Another

Madras High Court · 103 Ind. Cas. 347 : (1927) 53 MLJ 148

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High Courts05 Jan 1927

Bhavirisetti Lakshminarasimham Vs Vetcha Lakshminarasimham and Others

Madras High Court · AIR 1927 Mad 728 : (1927) ILR (Mad) 677 : 103 Ind. Cas. 502 : (1927) 26 LW 103 : (1927) 53 MLJ 150

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(6)
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High Courts04 Jan 1927

Panchanadam Pillai and Others Vs Parvati Ammal and Others

Madras High Court · AIR 1928 Mad 955 : 108 Ind. Cas. 649

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts03 Jan 1927

P. Rama Aiyar Vs T.R. Sivagnanam Pillai and Others

Madras High Court · (1928) ILR (Mad) 68 : (1928) 27 LW 159 : (1928) 54 MLJ 140

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High Courts03 Jan 1927

Sinni Ammal Vs R.M.P.S. Palaniappa Chettiar (deceased) and his Legal Representatives

Madras High Court · 102 Ind. Cas. 118

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High Courts03 Jan 1927

Chingi Chinnappa Naidu (dead) and Others Vs Maniam Raju Goundan and Others

Madras High Court · (1927) 53 MLJ 104

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High Courts03 Jan 1927

Sinni Ammal Vs R. M. Pl. S. Palaniappa Chettiar and Others

Madras High Court · AIR 1927 Mad 707

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High Courts01 Jan 1927

Rangaswami Kanda Pillai Vs King-Emperor

Madras High Court · AIR 1927 Mad 789

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