High Courts22 Feb 1927
Venkatachalam Chetty Vs Vijia Kumara Visvanatha Bangaru Thirumalai Souri Naicker and Others
Madras High Court · AIR 1927 Mad 725
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 30 of 35
High Courts22 Feb 1927
Andalam Hanumanthu Vs Peruri Krishtabrahman and Others
Madras High Court · AIR 1927 Mad 829 : (1927) 26 LW 202
High Courts22 Feb 1927
Arumuga Kone Vs Emperor
Madras High Court · AIR 1928 Mad 275 : 108 Ind. Cas. 214
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 397
High Courts22 Feb 1927
Varanasi Ramabrahmam Vs Kota Rami Reddi and Others
Madras High Court · AIR 1928 Mad 250
Transfer of Property Act, 1882 — Section 114
High Courts22 Feb 1927
K. V. Sundara Rama Iyer and Others Vs Sathianathan and Others
Madras High Court · AIR 1927 Mad 1190
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Feb 1927
Yeturi Lakshmi Narayan Vs Secretary of State
Madras High Court · AIR 1928 Mad 96
High Courts22 Feb 1927
K.V. Sundara Ramaiyer and Others Vs Sathianathan alias Vengappa Chetty and Others
Madras High Court · 102 Ind. Cas. 28
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 151
High Courts21 Feb 1927
In Re: Mr. S.C. Srinivasachariar, Second Grade Pleader
Madras High Court · (1927) 53 MLJ 669
High Courts21 Feb 1927
G. Martirosi Vs A.K.C.T. Subramaniam Chettiar
Madras High Court · (1928) ILR (Mad) 108 : 122 Ind. Cas. 516 : (1928) 27 LW 51 : (1928) 54 MLJ 49
English Arbitration Act, 1889 — Section 10, 9
High Courts18 Feb 1927
Rangaswami Naicker and Another Vs Venkitachala Naicker and Another
Madras High Court · AIR 1928 Mad 144
High Courts18 Feb 1927
Rangaswami Naicker and Another Vs Venkatachala Naicker and Another
Madras High Court · 105 Ind. Cas. 170
High Courts17 Feb 1927
Konatam Kotigadu Vs Kotturi Subbayya and Another
Madras High Court · AIR 1927 Mad 1103
High Courts16 Feb 1927
(Tiruvadipuram) Lakshmi Kumara Akkulnayanam Varu Vs Palleti Chinna Narayanappa Naidu and Others
Madras High Court · AIR 1928 Mad 799
High Courts16 Feb 1927
Maniappa Udayan and Others Vs Sabapathi Asari and Another
Madras High Court · AIR 1927 Mad 1082 : (1927) 53 MLJ 515
High Courts16 Feb 1927
Arunachallam Chettiar Vs Sivalingam Chettiar
Madras High Court · AIR 1927 Mad 799 : (1927) 26 LW 76
High Courts16 Feb 1927
Aiyya Mudali Velalan Vs Sourimuthu Odayan and Another
Madras High Court · AIR 1927 Mad 713 : 103 Ind. Cas. 851 : (1927) 53 MLJ 222
Madras Estates Land Act, 1908 — Section 53
High Courts16 Feb 1927
The Official Assignee of Bombay Vs Obla Kuna Muna Sundarachari and Others
Madras High Court · AIR 1927 Mad 684 : (1927) ILR (Mad) 776 : (1927) 25 LW 813 : (1927) 53 MLJ 209
Presidency Towns Insolvency Act, 1909 — Section 55