High Courts28 Feb 1927
Nabooma Vs Khedar Hussain and Others
Madras High Court · AIR 1928 Mad 613 : 108 Ind. Cas. 637
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 29 of 35
High Courts28 Feb 1927
The Public Prosecutor Vs P.A.S. Ranganayakalu Chetty
Madras High Court · 101 Ind. Cas. 667
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts28 Feb 1927
Subbiah Pillai Vs Shanmugam Pillai and Others
Madras High Court · AIR 1928 Mad 245 : 108 Ind. Cas. 319
High Courts28 Feb 1927
Public Prosecutor Vs P. A. S. Ranganayakalu Chettiar
Madras High Court · AIR 1927 Mad 602
High Courts28 Feb 1927
The Public Prosecutor Vs P.A.S. Ranganayakulu Chetti
Madras High Court · (1927) ILR (Mad) 845 : (1927) 25 LW 768 : (1927) 52 MLJ 653
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts28 Feb 1927
T. Jamna Bhai Ammal Vs A. Balakrishna Tawker and Others
Madras High Court · (1927) 26 LW 24 : (1927) 53 MLJ 176
Transfer of Property Act, 1882 — Section 39
High Courts25 Feb 1927
Mundlapati Jagannadha Rao and Others Vs Rachapudi Basavayya
Madras High Court · AIR 1927 Mad 835 : (1927) 26 LW 212 : (1927) 53 MLJ 255
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
High Courts25 Feb 1927
(Puthen Purayilparkum Mookorth Kandiyil Andathodam) Ummayya and Another Vs (Moorkoth Kandivil Rayaooth Kandi Pakki) Musaliyar and Others
Madras High Court · AIR 1927 Mad 1157
High Courts25 Feb 1927
M. S. Doraiswami Mudaliar Vs P. K. M. Subbanna Chettiar and Another
Madras High Court · AIR 1927 Mad 880
High Courts25 Feb 1927
Sri Rajah Satrucherla Sivakanda Raju Bahadur Garu Vs Sri Sri Sri Ramachandra Deo Maharajulam Garu, Rajah of Jeypore and Others
Madras High Court · AIR 1927 Mad 627 : (1927) ILR (Mad) 882 : (1927) 25 LW 671 : (1927) 52 MLJ 605
Civil Procedure Code, 1908 (CPC) — Section 37(b)
High Courts25 Feb 1927
Divyadaru Chendrasekharalingam being minor by next friend Divyadaru Basavamma Vs Arigapudi Naghabhushanam and Another
Madras High Court · (1927) 26 LW 205 : (1927) 53 MLJ 342
Transfer of Property Act, 1882 — Section 8
High Courts25 Feb 1927
Diayadaru Chandrasekaralingam Vs Arigapudi Nagabhushanam and Another
Madras High Court · AIR 1927 Mad 817
High Courts25 Feb 1927
The Coimbatore Bazaar Bank Ltd. Vs The Union Bank Ltd. and Others
Madras High Court · 105 Ind. Cas. 246 : (1927) 26 LW 209
High Courts25 Feb 1927
M.S. Doraisami Mudaliar Vs P.K.M.K. Subbanna Chettiar and Another
Madras High Court · 105 Ind. Cas. 613
Contract Act, 1872 — Section 107
High Courts24 Feb 1927
Sivarama Mudaliar Vs Muthannaniengar
Madras High Court · AIR 1927 Mad 612 : (1927) ILR (Mad) 913 : (1927) 26 LW 13 : (1927) 52 MLJ 561
Madras Local Boards Act, 1884 — Section 166(1)
High Courts23 Feb 1927
Kamarazu Raja Rao Vs Kamarazu Veeraraju and Others
Madras High Court · AIR 1927 Mad 1143
Contract Act, 1872 — Section 74