High Courts18 Mar 1927
Ratnakalli Guranna Saheb Vs Vachalapu Appala Naidu
Madras High Court · AIR 1928 Mad 434
Contract Act, 1872 — Section 30
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 27 of 35
High Courts18 Mar 1927
Chinnan Chetty Vs V. Vilathan
Madras High Court · AIR 1928 Mad 27 : (1928) 27 LW 30
Limitation Act, 1963 — Article 7
High Courts17 Mar 1927
Gurijala Pedda Venkatayya Vs Komerla Kistappa
Madras High Court · AIR 1928 Mad 340
Madras Estates Land Act, 1908 — Section 77
High Courts17 Mar 1927
(Parambarathil) Pattukkayal Chakutti and Others Vs Kothembra Chandukutti
Madras High Court · AIR 1927 Mad 877
High Courts17 Mar 1927
Parambarathil Patukkayil Chakkutti and Others Vs Kothambra Chandukutti
Madras High Court · (1927) 53 MLJ 368
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts17 Mar 1927
C. N. Eralappa Mudaliar and Another Vs T. Balakrishniah
Madras High Court · AIR 1927 Mad 710
High Courts16 Mar 1927
T.R. Govinda Chetty Vs Rangammal
Madras High Court · AIR 1929 Mad 261
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts15 Mar 1927
M.K.L.M. Muthiah Chettiar and Others Vs P. Loka Singh
Madras High Court · AIR 1927 Mad 1007 : (1927) 53 MLJ 504
High Courts14 Mar 1927
Kodali Narayana Vs Kalluri Sudarsanam and Others
Madras High Court · AIR 1927 Mad 1184 : 108 Ind. Cas. 193
High Courts14 Mar 1927
Ramakrishna Doss Chandrathna Doss Vs P. Kesavalu Chetty and Others
Madras High Court · (1927) 26 LW 28 : (1927) 53 MLJ 179
High Courts11 Mar 1927
Mallapudi Venkatarayudu Vs Mallina Venkanna and Others
Madras High Court · AIR 1927 Mad 862
High Courts11 Mar 1927
Kumarappa Chettiar and Others Vs Podisal and Another
Madras High Court · AIR 1927 Mad 667 : (1928) ILR (Mad) 239 : (1927) 25 LW 782 : (1927) 53 MLJ 146
Madras Estates Land Act, 1908 — Section 205
High Courts11 Mar 1927
Kumarapa Chettiar and Others Vs Podisal and Another
Madras High Court · 102 Ind. Cas. 664
Madras Estates Land Act, 1908 — Section 205, 73
High Courts10 Mar 1927
Yahya Ally Saheb and Another Vs The Secretary of State for India in Council
Madras High Court · AIR 1928 Mad 97 : (1927) 53 MLJ 769
High Courts09 Mar 1927
Tatanagowdra Bhimana Gowd and Others Vs Patel Siddalingana Gowd
Madras High Court · AIR 1927 Mad 898 : (1928) 27 LW 188
High Courts08 Mar 1927
M. R. Venkatarama Ayyar and Another Vs South Indian Bank of Tinnevelley and Others
Madras High Court · AIR 1927 Mad 927(1)
High Courts08 Mar 1927
Gudipoodi Subbayya and Another Vs Kotapalli Seshayya and Others
Madras High Court · AIR 1928 Mad 48(1)
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts08 Mar 1927
S. N. Thiruvikrama Ayyar and Another Vs Vyapuri Naicken and Another
Madras High Court · AIR 1927 Mad 1028
High Courts08 Mar 1927
Narayannan Nair and Others Vs Paru Amma and Another
Madras High Court · 110 Ind. Cas. 593 : (1928) 27 LW 827 : (1928) 54 MLJ 600
High Courts08 Mar 1927
Narayana Aiyangar and Others Vs K. Vellachami Ambalam and Another
Madras High Court · AIR 1927 Mad 583 : (1927) ILR (Mad) 696 : (1927) 26 LW 796