High Courts28 Mar 1927
(Boddanapalli Andi) Lakshmamma Vs (Venduri) Sreeramalu and Others
Madras High Court · AIR 1927 Mad 1066
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 25 of 35
High Courts28 Mar 1927
Tirumala Venkata Reddy and Others Vs Sikatapu Ramayya
Madras High Court · AIR 1928 Mad 55 : (1928) ILR (Mad) 257 : (1927) 26 LW 685 : (1927) 53 MLJ 733
Criminal Procedure Code, 1898 (CrPC) — Section 408
High Courts28 Mar 1927
Valambalachi Vs Duraiswami Pillai and Another
Madras High Court · AIR 1928 Mad 344 : 108 Ind. Cas. 782
High Courts25 Mar 1927
B. Govinda Ayyar and Another Vs B. Srinivasa Iyer and Another
Madras High Court · AIR 1927 Mad 1181
High Courts25 Mar 1927
Chettiammal and Others Vs Collector of Coimbatore
Madras High Court · AIR 1927 Mad 867
High Courts25 Mar 1927
Ramaswami Naicker and Others Vs Chinnathayammal
Madras High Court · AIR 1928 Mad 604
High Courts25 Mar 1927
Salai Muhammad Haji Ibrahim and Co. Vs Ayya Nadar and Others
Madras High Court · AIR 1927 Mad 944
High Courts25 Mar 1927
Murugan and Others Vs Gutha Rami Naidu
Madras High Court · AIR 1927 Mad 351 : (1927) 26 LW 405 : (1927) 53 MLJ 455
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts25 Mar 1927
Suppayyan Pillai and Another Vs Lakshmanna Pattar and Others
Madras High Court · AIR 1928 Mad 474
High Courts25 Mar 1927
In Re: Srinivasulu Naicken and Others
Madras High Court · AIR 1928 Mad 21
Penal Code, 1860 (IPC) — Section 325
High Courts24 Mar 1927
In re: Venkatasami Chetti
Madras High Court · AIR 1927 Mad 996 : (1927) 26 LW 479
High Courts24 Mar 1927
(Syed) Abdul Huck and Others Vs Seetamsetti Narayan Naidu and Another
Madras High Court · AIR 1928 Mad 14
High Courts24 Mar 1927
C.T. Narasa Reddi Vs Hajee Tar Mohammad Aycob Sait
Madras High Court · (1928) ILR (Mad) 330 : (1928) 27 LW 164 : (1928) 54 MLJ 710
High Courts24 Mar 1927
Athimoolam Servai and Another Vs R.M. Gopalakrishna Kone
Madras High Court · AIR 1927 Mad 921 : (1927) 26 LW 323 : (1928) 54 MLJ 269
High Courts24 Mar 1927
A.M. Ponnuswami Chettiar and Others Vs The British India Steam Navigation Co., Ltd. and Another
Madras High Court · 108 Ind. Cas. 196 : (1928) 27 LW 439 : (1928) 54 MLJ 636
High Courts24 Mar 1927
P.C. Muthu Chettiar Vs Rengappa Naidu and Others
Madras High Court · AIR 1927 Mad 945 : (1927) 53 MLJ 453
Contract Act, 1872 — Section 128Limitation Act, 1963 — Article 132
High Courts24 Mar 1927
In Re: Venkataswami Chetti
Madras High Court · 105 Ind. Cas. 831
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts23 Mar 1927
Vengubai Ammal Vs V. R. Ramaswami Iyer and Others
Madras High Court · AIR 1927 Mad 964 : (1927) 26 LW 450
High Courts23 Mar 1927
Venkataraman Vs Ponnusami Padayachi and Another
Madras High Court · AIR 1927 Mad 1023