High Courts23 Mar 1927
The Rajah of Vizianagaram Vs Jerregala Gangadu and Another
Madras High Court · AIR 1927 Mad 1001
COURT ARCHIVE
Madras High Court judgments, 1927
695 judgments · page 26 of 35
High Courts23 Mar 1927
Meenakshi Ammal Vs Iswaram Iyer
Madras High Court · 107 Ind. Cas. 301 : (1928) 27 LW 238
High Courts23 Mar 1927
Maruthappan Asari Vs Marimuthu Asari
Madras High Court · AIR 1927 Mad 1185 : 108 Ind. Cas. 194
Specific Relief Act, 1877 — Section 9
High Courts23 Mar 1927
Paramanandachary Vs M. Veerappan
Madras High Court · AIR 1928 Mad 213(1)
Succession Act, 1925 — Section 386Succession Certificate Act, 1889 — Section 16
High Courts23 Mar 1927
Commissioner of Income Tax Vs S. K. R. S. L. L. Firm, Sivaganga Circle
Madras High Court · AIR 1927 Mad 772 : (1927) ILR (Mad) 853
High Courts23 Mar 1927
The Commissioner of Income Tax Vs S.K.R.S.L. Firm
Madras High Court · (1927) 26 LW 123 : (1927) 53 MLJ 416
High Courts23 Mar 1927
Paramanandachari Vs M. Veerappan
Madras High Court · 107 Ind. Cas. 431
Succession Certificate Act, 1889 — Section 16
High Courts22 Mar 1927
Sri Rajah Rao Sri Swetachelapati Ramakrishna Rangarao Bahadur Garu, Rajah of Bobbili Vs Ayyagari Sodemma
Madras High Court · (1927) 53 MLJ 619
Civil Procedure Code, 1882 — Section 211, 212
High Courts22 Mar 1927
Govindaswami and Others Vs Annamalai Udaiyar and Others
Madras High Court · AIR 1927 Mad 1071
High Courts22 Mar 1927
K. Subraya Chetti Vs Nagappa Chetti and Others
Madras High Court · AIR 1927 Mad 805 : 103 Ind. Cas. 150
High Courts22 Mar 1927
Sri Raja Rao Sri Swetachelapathi Ramakrishna Rangarao Bahadur Garu, Raja of Bobilli Vs Ayyagari Sodemma
Madras High Court · AIR 1927 Mad 954 : (1927) 26 LW 367
High Courts22 Mar 1927
K.M. Chokkalingam Chettiar Vs At. Ar. Athappa Chettiar
Madras High Court · AIR 1927 Mad 863 : (1927) ILR (Mad) 800 : (1927) 26 LW 300 : (1927) 53 MLJ 364
High Courts22 Mar 1927
Thuna Runa Ana Vellachami Servai and Others Vs Samusuvava Rowther and Another
Madras High Court · AIR 1928 Mad 392
High Courts21 Mar 1927
R. Narayanaswami Aiyar Vs Vadambal Ammal
Madras High Court · AIR 1927 Mad 1065
High Courts21 Mar 1927
Haji Shakoor Gani Sait Vs The B.I.S. N. Co., Ltd.
Madras High Court · AIR 1927 Mad 671 : (1927) ILR (Mad) 804 : 103 Ind. Cas. 323 : (1927) 26 LW 872 : (1927) 52 MLJ 693
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts21 Mar 1927
(Paruchuru) Sudarsanacharyulu Vs Kotimarla Suryanarayana and Another
Madras High Court · AIR 1928 Mad 205 : (1928) 27 LW 42
Civil Procedure Code, 1908 (CPC) — Section 93
High Courts21 Mar 1927
Paruchuru Sudarsana-Charyulu Legal Representative of the deceased Paruchuru Venkatacharyulu Vs Kollimarla Suryanarayana and Another
Madras High Court · 107 Ind. Cas. 130
Civil Procedure Code, 1908 (CPC) — Section 93
High Courts18 Mar 1927
K. Ragavendra Rao Vs K.S. Shivji and Co.
Madras High Court · 108 Ind. Cas. 758
Contract Act, 1872 — Section 91
High Courts18 Mar 1927
Maddirala Jagannadham and Another Vs Maddirala Venkata Subba Rao and Others
Madras High Court · AIR 1927 Mad 844 : (1927) ILR (Mad) 877 : (1927) 26 LW 115 : (1927) 53 MLJ 864